COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,099 of 6,805

High Courts08 Mar 2013Allowed

Sudershan Kumar Jain Vs Sh. Kuldip Kumar Jain and Another

Delhi High Court · (2013) 135 DRJ 642

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3A, Order 40 Rule 1, Order 40 Rule 2Evidence Act, 1872 — Section 44

Read judgment

High Courts08 Mar 2013Dismissed

T.M. Sampath Vs UOI and Others

Delhi High Court · (2013) 03 DEL CK 0219

Read judgment

High Courts08 Mar 2013Dismissed

O.P. Garg and Others Vs NDMC

Delhi High Court · (2013) 03 DEL CK 0193

Read judgment

High Courts08 Mar 2013Dismissed

Vinesh Chandra Saxena Vs UOI and Others

Delhi High Court · (2013) 03 DEL CK 0178

Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7

Read judgment

High Courts08 Mar 2013

Raj Kumar Vs State

Delhi High Court · (2013) 4 JCC 165

Read judgment

High Courts08 Mar 2013Dismissed

Shilpesh Chaudhary and Another Vs Union of India and Others

Delhi High Court · (2013) 03 DEL CK 0166

Cinematograph Act, 1952 — Section 5B

Read judgment

High Courts08 Mar 2013

Mukesh Kumar Vs Employees State Insurance Corporation and Others

Delhi High Court · (2013) 3 SCT 817 : (2013) 3 SLJ 446

Read judgment

High Courts08 Mar 2013

Kashish Rastogi and Another Vs Vasudeva Jewellers Pvt. Ltd.

Delhi High Court · (2013) 198 DLT 475

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 243Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139

Read judgment

High Courts08 Mar 2013Dismissed

Ramesh Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2013) 03 DEL CK 0103

Read judgment

High Courts08 Mar 2013Allowed

Resmi Rajeev Vs Directorate of Education and Another

Delhi High Court · (2013) 03 DEL CK 0068

Read judgment

High Courts08 Mar 2013Dismissed

Kaushalendra Kumar Vs Delhi Subordinate Services Selection Board

Delhi High Court · (2013) LabIC 1586 : (2013) 3 SCT 521

Constitution of India, 1950 — Article 341, 342

Read judgment

High Courts08 Mar 2013

Societe Des Produits Nestle S.A. and Another Vs N.D. Sharma and Another

Delhi High Court · (2013) 56 PTC 338

Trade Marks Act, 1999 — Section 29(2), 29(4)

Read judgment

High Courts08 Mar 2013

Harish Kumar Vs The HMT Limited and Others

Delhi High Court · (2013) 03 DEL CK 0047

Read judgment

High Courts08 Mar 2013

Ram Avtar Singh Vs The Chairman and Managing Director, The CWC and Another

Delhi High Court · (2013) 03 DEL CK 0038

Read judgment

High Courts08 Mar 2013Dismissed

Suresh Chand Gupta Vs MCD and Others

Delhi High Court · (2013) 4 AD 84 : (2013) 135 DRJ 351

Read judgment

High Courts08 Mar 2013

New India Mosaic and Marble Co. P. Ltd. Vs Bhandari Builders Pvt. Ltd.

Delhi High Court · (2013) 03 DEL CK 0030

Arbitration Act, 1940 — Section 14, 30, 33Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), Order 24 Rule 1, Order 24 Rule 3, Order 24 Rule 4

Read judgment

High Courts08 Mar 2013