High Courts12 Mar 2013Partly Allowed
Rakesh Kumar Yadav Vs Govt. of N.C.T. of Delhi
Delhi High Court · (2013) 03 DEL CK 0194
Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A, 338
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,098 of 6,805
High Courts12 Mar 2013
Micromax Informatics Limited Vs Telefonaktiebolaget LM Ericsson (PUBL)
Delhi High Court · (2013) 56 PTC 592
High Courts12 Mar 2013Dismissed
Capt. Anirudh Tyagi Vs Indian Airlines Ltd.
Delhi High Court · (2013) 03 DEL CK 0148
High Courts12 Mar 2013
Ajay Kumar Yadav Vs State
Delhi High Court · (2013) 2 JCC 912
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 47Penal Code, 1860 (IPC) — Section 306, 34, 406, 498A
High Courts12 Mar 2013
Iqbal Singh Vs Dhanwant Singh and Others
Delhi High Court · (2013) 2 ACC 234
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts12 Mar 2013
Adobe Systems Inc. and Others Vs Mr. Sachin Naik and Others
Delhi High Court · AIR 2013 Delhi 81 : AIR 2013 Delhi 80 : (2013) 54 PTC 443
Copyright Act, 1957 — Section 2(ffc), 2(o), 40
High Courts12 Mar 2013Dismissed
Vikal Business Corporation Vs Bishan Das and Another
Delhi High Court · (2013) 8 AD 563 : (2013) 201 DLT 189 : (2013) 2 JCC 121 : (2013) 2 JCC 118
High Courts12 Mar 2013Dismissed
Santosh Devi Vs Govt. of NCT. and Others
Delhi High Court · (2013) 03 DEL CK 0105
High Courts12 Mar 2013Dismissed
Samarth Shiksha Samiti (Regd.) and Others Vs Brij Bala Gupta and Another
Delhi High Court · (2013) 3 AD 621
Delhi School Education Act, 1973 — Section 10
High Courts12 Mar 2013
S.K. Jain Vs Commissioner of Income Tax and Others
Delhi High Court · (2014) 266 CTR 482 : (2013) 215 TAXMAN 237
High Courts12 Mar 2013Allowed
Harpreet Kaur and Others Vs State and Another
Delhi High Court · (2013) 3 AD 468 : (2013) 2 JCC 1066
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
High Courts11 Mar 2013Dismissed
Dinesh Dutt Sharma Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 3 SCT 312
High Courts08 Mar 2013
Manish Soni Vs State (Govt. of NCT)
Delhi High Court · (2013) 3 AD 325 : (2013) CriLJ 1949
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 379, 411
High Courts08 Mar 2013
Rakesh Kumar Gupta Vs M/s. Khushi Ram Bihari Lal Ltd. and Others
Delhi High Court · (2013) 3 AD 521 : (2013) 199 DLT 435
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, Order 9 Rule 9
High Courts08 Mar 2013Dismissed
Dayal Singh Vs D.T.C.
Delhi High Court · (2013) 2 LLJ 674 : (2013) LLR 525
Constitution of India, 1950 — Article 226
High Courts08 Mar 2013Allowed
Rai Singh Dahiya Vs N.D.P.L. and Another
Delhi High Court · (2013) 03 DEL CK 0288
High Courts08 Mar 2013
Ashok Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 2 ILR Delhi 1485 : (2013) 2 JCC 916
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 114
High Courts08 Mar 2013Allowed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Anita and Others
Delhi High Court · (2013) 2 ACC 261
High Courts08 Mar 2013
Krofta Engineering Ltd. Vs Hermes Properties Ltd. and Others
Delhi High Court · (2013) 5 AD 535 : (2013) 199 DLT 611
High Courts08 Mar 2013Disposed Off
Philips Electronics India Ltd. and Others Vs NDMC
Delhi High Court · (2013) 03 DEL CK 0241
Arbitration and Conciliation Act, 1996 — Section 11