High Courts07 Mar 2013
Aks Properties Ltd. and Others Vs M.B.R. Aastha Bhagwati Educational Trust and Others
Delhi High Court · (2013) 3 AD 540 : (2013) 199 DLT 325
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,100 of 6,805
High Courts07 Mar 2013
M/s. SPR Sales Pvt. Ltd. Vs M/s. Ojas Industries Pvt. Ltd.
Delhi High Court · (2013) 03 DEL CK 0246
High Courts07 Mar 2013Disposed Off
Mansa Ram Vs Sudhir Krishna Secy Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0230
Land Acquisition Act, 1894 — Section 4, 6
High Courts07 Mar 2013Disposed Off
Om Prakash Vs DDA and Others Sant Plastic Company Vs Delhi Development Authority and Another
Delhi High Court · (2013) 03 DEL CK 0220
High Courts07 Mar 2013Dismissed
Delhi Subordinate Services Selection Board Vs Lokesh Kumar and Others
Delhi High Court · (2013) 03 DEL CK 0192
Administrative Tribunals Act, 1985 — Section 21
High Courts07 Mar 2013
Ravi Mittal Vs Pankaj Agrawal
Delhi High Court · (2013) 03 DEL CK 0190
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts07 Mar 2013Disposed Off
Amar Singh Vs M.C.D. and Another
Delhi High Court · (2013) 03 DEL CK 0181
High Courts07 Mar 2013Allowed
Som Dutt Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0150
Constitution of India, 1950 — Article 14, 16
High Courts07 Mar 2013
Karan Singh @ Deva Vs State
Delhi High Court · (2013) 4 AD 489
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 392, 397
High Courts07 Mar 2013Dismissed
Deepak Kumar Vs State (Delhi)
Delhi High Court · (2013) 3 ILR Delhi 1780
High Courts07 Mar 2013Dismissed
Subhash Chandra Vs State
Delhi High Court · (2013) 2 DMC 426 : (2013) 2 JCC 867
High Courts07 Mar 2013Dismissed
Udai Shankar Kumar Vs State (NCT of Delhi)
Delhi High Court · (2013) 03 DEL CK 0051
High Courts07 Mar 2013
Ram Singh and Others Vs State of NCT of Delhi
Delhi High Court · (2013) 135 DRJ 119
Constitution of India, 1950 — Article 19(1)(a), 21Criminal Procedure Code, 1973 (CrPC) — Section 162, 327, 327(3), 376, 482Evidence Act, 1872 — Section 145, 146, 155, 65A, 65B
High Courts07 Mar 2013
CIT Delhi-IV Vs Hughes Communication India Ltd.
Delhi High Court · (2013) 215 TAXMAN 136
Income Tax Act, 1961 — Section 260A
High Courts07 Mar 2013Dismissed
Dharmender Kumar Pal Vs State
Delhi High Court · (2013) 03 DEL CK 0037
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts07 Mar 2013Dismissed
Sh. Baldev Saran Gumber and Others Vs Indian Road Construction Corporation Ltd. and Others
Delhi High Court · (2013) 03 DEL CK 0022
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3)
High Courts07 Mar 2013
Bharat Bhushan Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0017
High Courts07 Mar 2013
Grasim Industries Ltd. (Formerly Gwalior Rayon Silk MFG. WVG. Co. Ltd.) Vs The Secy., Deptt. of Science and Technology, Govt. of India and Others
Delhi High Court · (2013) 03 DEL CK 0006
Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 32A(2B), 32A(2B)(ii)University Grants Commission Act, 1956 — Section 3
High Courts07 Mar 2013
NTPC Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2014) 360 ITR 380 : (2013) 216 TAXMAN 37
Income Tax Act, 1961 — Section 147, 148, 80IA