High Courts05 Mar 2013Dismissed
Directorate of Revenue Intelligence Vs Bhanu Chandra and Another
Delhi High Court · (2013) 03 DEL CK 0304
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,102 of 6,805
High Courts05 Mar 2013Dismissed
Husain (Mohd.) Vs State of Delhi
Delhi High Court · (2013) 3 AD 537
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 45, 482Penal Code, 1860 (IPC) — Section 304, 308
High Courts05 Mar 2013Disposed Off
The Chairman and Another Vs Ms. Rajni and Others
Delhi High Court · (2013) 2 SCT 823
High Courts05 Mar 2013
Sh. S.K. Sharma Vs School of Planning and Architecture and Others
Delhi High Court · (2013) 137 DRJ 195
Constitution of India, 1950 — Article 226, 311
High Courts05 Mar 2013Disposed Off
Avnija Ahluwalia and Another Vs Vikaas Ahluwalia
Delhi High Court · (2013) 6 AD 86 : (2013) 199 DLT 189
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 23(2)(c)Hindu Marriage Act, 1955 — Section 24
High Courts05 Mar 2013Allowed
Ishar Gasoil Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0227
Contract Act, 1872 — Section 126
High Courts05 Mar 2013Disposed Off
Jai Bhagwan and Others Vs North Delhi Municipal Corporation
Delhi High Court · (2013) 03 DEL CK 0221
High Courts05 Mar 2013Disposed Off
M/s. Rakesh Brothers Vs Areva T. and D. India Ltd.
Delhi High Court · (2013) 03 DEL CK 0205
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts05 Mar 2013Disposed Off
Rattan Singh Vs State
Delhi High Court · (2013) 4 AD 475 : (2013) 4 JCC(Narcotics) 167
Criminal Procedure Code, 1973 (CrPC) — Section 30, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 8(c)
High Courts05 Mar 2013Disposed Off
Sadiaq Hussain Vs Akhand Bharat Chit Fund Pvt. Ltd.
Delhi High Court · (2014) 1 JCC 17
High Courts05 Mar 2013Dismissed
Ajay Madhusudan Marathe Vs Sanjukta Ray and Others
Delhi High Court · (2014) 2 AD 24
High Courts05 Mar 2013Dismissed
Delhi Transco Ltd. and Others Vs Sharad Chandra Sharma
Delhi High Court · (2013) 03 DEL CK 0186
Constitution of India, 1950 — Article 311, 311(2)
High Courts05 Mar 2013Allowed
Sahil Bansal Vs Vasudha
Delhi High Court · (2013) 3 DMC 210
Hindu Marriage Act, 1955 — Section 11, 12, 12(1), 12(1)(a), 12(a)
High Courts05 Mar 2013Dismissed
Dharambir Singh (Ex. Const.) Vs UOI and Ors
Delhi High Court · (2013) 03 DEL CK 0152
Border Security Force Act, 1968 — Section 55Constitution of India, 1950 — Article 226
High Courts05 Mar 2013
Manglu and Others Vs State
Delhi High Court · (2013) 3 AD 206
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts05 Mar 2013
Tristar Hotels Pvt. Ltd. Vs M/s. Select Infrastructure Pvt. Ltd.
Delhi High Court · (2013) 03 DEL CK 0101
High Courts05 Mar 2013Allowed
Vinod Kumar Vs State
Delhi High Court · (2013) 4 AD 29
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Mar 2013Dismissed
D.D.A. and Another Vs Basant Kumar Rastogi Delhi Development Authority Vs B.B. Jain
Delhi High Court · (2013) 03 DEL CK 0058
High Courts05 Mar 2013
Nagesh Kumar and Another Vs Nagesh Hosiery Exports Ltd. and Others
Delhi High Court · (2013) 113 CLA 554 : (2013) 177 CompCas 115 : (2013) 2 CompLJ 534 : (2013) 199 DLT 88 : (2013) 119 SCL 24
Companies Act, 1956 — Section 10F, 397, 398