High Courts05 Mar 2013Allowed
Oberoi Flight Services Vs Sudesh Yadav
Delhi High Court · (2013) 2 LLJ 659
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,103 of 6,805
High Courts05 Mar 2013
Mrs. Vijaya C. Gursahaney Vs Delhi Development Authority and Another
Delhi High Court · (2013) 3 AD 257 : (2013) 4 ILR Delhi 3006
High Courts04 Mar 2013Dismissed
Tarun Chadha Vs Karishma
Delhi High Court · (2013) 3 AD 524 : (2014) ALLMR(Cri) 147 : (2013) 1 DMC 687 : (2013) 135 DRJ 131
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18
High Courts04 Mar 2013
P.K. Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (2013) 135 DRJ 715 : (2013) 137 FLR 741 : (2013) 2 LLJ 772 : (2013) 4 LLN 186 : (2014) 1 SCT 819
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(s), 25F
High Courts04 Mar 2013Dismissed
Jai Bhagwan Vs Union of India and Others
Delhi High Court · (2013) LabIC 2194
Constitution of India, 1950 — Article 226
High Courts04 Mar 2013Allowed
M/s. Sports Leisure Worldwide Vs Womens Golf Association of India
Delhi High Court · (2013) 03 DEL CK 0245
Arbitration and Conciliation Act, 1996 — Section 11(6)(a), 8
High Courts04 Mar 2013Dismissed
DTC Vs Suresh Kumar
Delhi High Court · (2013) 03 DEL CK 0228
Penal Code, 1860 (IPC) — Section 279, 305, 337
High Courts04 Mar 2013Disposed Off
Babloo Vs State
Delhi High Court · (2013) 3 JCC 98 : (2013) 4 RCR(Criminal) 430
Criminal Procedure Code, 1973 (CrPC) — Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(c), 21, 21(b), 29
High Courts04 Mar 2013Dismissed
Meena Kumari Alias Meenu Vs Medical Superintendent, Lok Nayak Hospital
Delhi High Court · (2013) LabIC 3609
Penal Code, 1860 (IPC) — Section 498A
High Courts04 Mar 2013Disposed Off
Ms. Mamta Vs University of Delhi and Another
Delhi High Court · (2013) 03 DEL CK 0180
High Courts04 Mar 2013
M/s. Sunsovi Infotech Pvt. Ltd. Vs Lala Ram Sarup Institute of Tuberculosis and Respiratory Diseases
Delhi High Court · (2013) 03 DEL CK 0177
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 7
High Courts04 Mar 2013Dismissed
Sallamuddin Vs State
Delhi High Court · (2013) 3 AD 289
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 376, 506
High Courts04 Mar 2013Dismissed
National Highways Authority of India Vs Progressive - MVT (JV)
Delhi High Court · (2013) 2 ARBLR 9
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Mar 2013Dismissed
Ram Kishan and Sons Vs Union of India
Delhi High Court · (2013) 204 DLT 669 : (2013) 199 DLT 71
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14A, 25, 25A
High Courts04 Mar 2013Allowed
P.S. Rawal and Others Vs Union of India and Others
Delhi High Court · (2013) 137 DRJ 89
Constitution of India, 1950 — Article 226Railway Protection Force (Amendment) Act, 1985 — Section 19, 19(2)
High Courts04 Mar 2013Allowed
Raja Ram Vs Union of India and Others
Delhi High Court · (2013) 3 AD 625
Constitution of India, 1950 — Article 226
High Courts04 Mar 2013Dismissed
Godrej Consumer Products Limited Vs Dabur India Limited
Delhi High Court · (2013) 135 DRJ 582
High Courts04 Mar 2013
Devinder Kumar Narula Vs Virender Kumar
Delhi High Court · (2013) 3 AD 673 : (2013) 199 DLT 312 : (2013) 135 DRJ 575
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Mar 2013
S.P. Mangla Vs Export Inspection Council of India and Others
Delhi High Court · (2013) 03 DEL CK 0060
Constitution of India, 1950 — Article 226, 227, 32
High Courts04 Mar 2013
Punjab National Bank and Others Vs H.N. Wadhwa
Delhi High Court · (2013) 135 DRJ 633 : (2013) 137 FLR 737 : (2013) LLR 757 : (2014) 1 SCT 815 : (2014) 2 SLJ 417