High Courts28 Feb 2013Dismissed
Amrik Singh Vs Local Shopping Complex Welfare Association and Others
Delhi High Court · (2013) 02 DEL CK 0353
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,105 of 6,805
High Courts28 Feb 2013
Subhash Kapur and Others Vs Suraj Prakash Kapoor and Others
Delhi High Court · (2013) 3 AD 639
High Courts28 Feb 2013Allowed
Sh. P. Suresh Kumar Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0343
Constitution of India, 1950 — Article 14
High Courts28 Feb 2013Disposed Off
BSES Rajdhani Power Limited Vs S.K. Bhatia and Others
Delhi High Court · (2013) 02 DEL CK 0334
Electricity Act, 2003 — Section 86(2)
High Courts28 Feb 2013
The Engineering and Industrial Corpn. Vs Saraswati Sharma and Others
Delhi High Court · (2013) 02 DEL CK 0317
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 2, Order 20 Rule 4(2), Order 20 Rule 5, Order 23 Rule 1Land Acquisition Act, 1894 — Section 4, 5ASpecific Relief Act, 1963 — Section 20, 22
High Courts28 Feb 2013Dismissed
Geeta Khanna Vs Manager Arvind Gupta Dav Centenary and Others
Delhi High Court · (2013) 02 DEL CK 0285
High Courts28 Feb 2013Dismissed
Morepen Laboratories Ltd. Vs Phafag Ag and Others
Delhi High Court · (2013) 2 ARBLR 503 : (2013) 136 DRJ 668
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(b)(iii), 37(1)Contract Act, 1872 — Section 73
High Courts28 Feb 2013
Imran Vs State NCT of Delhi
Delhi High Court · (2013) 3 AD 489
Penal Code, 1860 (IPC) — Section 395, 397
High Courts28 Feb 2013Dismissed
Lord Chloro Alkali Ltd. Vs Mohinder Pal Singh Khurana and Others
Delhi High Court · (2013) 5 AD 631 : (2013) 200 DLT 206
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property (Amendment) Act, 2002 — Section 3Transfer of Property Act, 1882 — Section 106, 107, 108(B)(h), 2
High Courts28 Feb 2013
CIT Vs Titan Securities Ltd.
Delhi High Court · (2013) 3 AD 506 : (2013) 357 ITR 184 : (2013) 215 TAXMAN 164
Income Tax Act, 1961 — Section 131, 142(1), 143(1), 143(3), 148
High Courts28 Feb 2013Dismissed
Power Grid Corporation of India Ltd. Vs Siemens Limited
Delhi High Court · (2013) 3 AD 242 : (2013) 201 DLT 313 : (2013) 134 DRJ 606
Arbitration and Conciliation Act, 1996 — Section 16, 16(2), 2(h), 28(3), 34Contract Act, 1872 — Section 203, 230, 45
High Courts28 Feb 2013
Whirlpool of India Limited and Another Vs UOI and Others
Delhi High Court · (2013) 258 CTR 378 : (2013) 3 ILR Delhi 2183 : (2013) 355 ITR 51 : (2013) 214 TAXMAN 567
Companies Act, 1956 — Section 205, 205(1)(b), 25Constitution of India, 1950 — Article 14, 19, 19(1)(f), 19(1)(g), 304(b)Finance Act, 1951 — Section 7(2)
High Courts28 Feb 2013Dismissed
Dinesh Kumar Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0133
High Courts28 Feb 2013
Multi Screen Media Pvt. Ltd. Vs Vidya Dhar and Others
Delhi High Court · (2013) 198 DLT 478 : (2013) 134 DRJ 585
Constitution of India, 1950 — Article 19(1)(a), 19(2)Evidence Act, 1872 — Section 27
High Courts28 Feb 2013
Perfetti Van Melle S.P.A. and Another Vs Om Prakash Khushwant and Another
Delhi High Court · (2013) 199 DLT 271 : (2013) 54 PTC 288
Copyright Act, 1957 — Section 2(c), 51
High Courts28 Feb 2013
MMTC Limited Vs International Commodities Export Corporation of New York
Delhi High Court · (2013) 2 ARBLR 143 : (2013) 135 DRJ 686
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73, 74
High Courts27 Feb 2013
Ravneet Singh Vs Parul Tandon
Delhi High Court · (2013) 199 DLT 156 : (2013) 2 DMC 42
Evidence Act, 1872 — Section 65BHindu Marriage Act, 1955 — Section 26
High Courts27 Feb 2013
Delhi Development Authority Vs M/s. Aeroshine
Delhi High Court · (2013) 3 AD 314
High Courts27 Feb 2013Dismissed
Bachita Baruah Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 02 DEL CK 0337
Contract Act, 1872 — Section 23, 24Registration Act, 1908 — Section 23, 24, 25, 26, 31
High Courts27 Feb 2013Dismissed
MT Varghese Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0336