High Courts26 Feb 2013Dismissed
Ram Avtar Bairwa Vs Sunita Devi @ Santra
Delhi High Court · (2013) 3 AD 701 : (2013) 3 AD 263 : (2014) 1 JCC 388
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,107 of 6,805
High Courts26 Feb 2013
CIT Vs Technovate E. Solutions Pvt. Ltd.
Delhi High Court · (2013) 02 DEL CK 0016
Constitution of India, 1950 — Article 12Income Tax Act, 1961 — Section 10A, 10A(1), 10A(2), 10A(2)(i)(b), 10B
High Courts25 Feb 2013
CIT Vs Suresh Nanda
Delhi High Court · (2013) 5 AD 531 : (2013) 260 CTR 140 : (2013) 352 ITR 611 : (2013) 216 TAXMAN 185
Income Tax Act, 1961 — Section 115C, 260A, 6, 6(1)(a), 6(1)(c)Merchant Shipping Act, 1958 — Section 3
High Courts25 Feb 2013Dismissed
K.S. Rathi Vs Union of India and Others
Delhi High Court · (2013) 6 AD 132 : (2013) 199 DLT 683
Constitution of India, 1950 — Article 226
High Courts25 Feb 2013
National Institute of Medical Sciences and Research and Another Vs Board of Governors in Super Session of Medical Council of India and Another
Delhi High Court · (2013) 135 DRJ 413
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11Constitution of India, 1950 — Article 136, 21, 226, 227, 32Indian Medical Council Act, 1956 — Section 10A
High Courts25 Feb 2013Dismissed
Shamshad Ali @ Naturia Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 02 DEL CK 0374
Penal Code, 1860 (IPC) — Section 398
High Courts25 Feb 2013
Raj Kumar Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 3 AD 121 : (2013) 135 DRJ 346 : (2013) 1 JCC 783
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 482Delhi Police Act, 1978 — Section 140Penal Code, 1860 (IPC) — Section 193, 194, 195, 196, 342
High Courts25 Feb 2013
UOI Vs GM Jagannadharao and Others
Delhi High Court · (2013) 1 LLN 667
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts25 Feb 2013Dismissed
Shatrudhan Kumar Vs GGSIP University and Another
Delhi High Court · (2013) 02 DEL CK 0335
Constitution of India, 1950 — Article 226
High Courts25 Feb 2013Allowed
Balbir Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0329
High Courts25 Feb 2013
A.P. Verma Vs National Council of Educational Research and Training
Delhi High Court · (2013) 2 ILR Delhi 1455 : (2013) 2 SCT 825
Constitution of India, 1950 — Article 14
High Courts25 Feb 2013Dismissed
Narvir Singh Vs Union of India and Others
Delhi High Court · (2013) 2 ILR Delhi 1449
High Courts25 Feb 2013Allowed
Union of India Vs Kamla Prasad Singh
Delhi High Court · (2013) 02 DEL CK 0299
High Courts25 Feb 2013Dismissed
Dhanpati Ram Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0290
Delhi High Court Act, 1966 — Section 10
High Courts25 Feb 2013Disposed Off
Ranbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2013) 02 DEL CK 0281
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts25 Feb 2013Dismissed
Union of India Vs Himachal Futuristic Communications Ltd.
Delhi High Court · (2013) 02 DEL CK 0251
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 10, 2(d), 25
High Courts25 Feb 2013Dismissed
Union of India Vs M/s. Uttam Singh Duggal and Co. and Another
Delhi High Court · (2013) 02 DEL CK 0230