High Courts25 Feb 2013
Parshottam Sarup Aggarwal (H.U.F.) Vs Dena Bank
Delhi High Court · (2013) 02 DEL CK 0168
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Transfer of Property Act, 1882 — Section 113, 116
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,108 of 6,805
High Courts25 Feb 2013Dismissed
Digam Singh Vs Anshu Prakash and Others
Delhi High Court · (2013) 02 DEL CK 0045
Contempt of Courts Act, 1971 — Section 20
High Courts25 Feb 2013
Jai Bhagwan Mittal Vs Meena Jain and Another
Delhi High Court · (2013) 02 DEL CK 0039
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 2(2)(b), Order 7 Rule 7, 30Evidence Act, 1872 — Section 114, 114(f), 116, 165, 27General Clauses Act, 1897 — Section 27
High Courts25 Feb 2013
Mor Pal Vs State
Delhi High Court · (2013) 198 DLT 487
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 2(g), 2(h), 313, 482Evidence Act, 1872 — Section 35
High Courts22 Feb 2013Dismissed
Pradeep Khatri Vs State NCT of Delhi
Delhi High Court · (2013) 1 JCC 664
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Feb 2013Dismissed
Sushila Kaul (Mrs.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 4 AD 633
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 226, 227
High Courts22 Feb 2013Disposed Off
RBI and Another Vs Ramesh Singh and Another
Delhi High Court · (2013) 135 DRJ 638
Constitution of India, 1950 — Article 226
High Courts22 Feb 2013Dismissed
East Delhi Municipal Corporation Vs Sattar Sheikh and Others
Delhi High Court · (2013) 02 DEL CK 0340
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 304A
High Courts22 Feb 2013Disposed Off
Delhi Development Authority Vs Santosh Kumari Khanna
Delhi High Court · (2013) 02 DEL CK 0338
High Courts22 Feb 2013Dismissed
Shri Varinder Sahni Vs Pratap K. Kaula and Others
Delhi High Court · (2013) 135 DRJ 500
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), 151Specific Relief Act, 1963 — Section 20
High Courts22 Feb 2013Disposed Off
Om Prakash and Others Vs Commissioner, North Municipal Corporation of Delhi
Delhi High Court · (2013) 02 DEL CK 0307
Delhi Municipal Corporation Act, 1957 — Section 90
High Courts22 Feb 2013Disposed Off
Anil Kochhar Vs The D.S.I.I. DC
Delhi High Court · (2013) 02 DEL CK 0272
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(8)
High Courts22 Feb 2013
Dharam Raj Vs Chairman Cum-Md, D.T.C. and Others
Delhi High Court · (2013) 3 AD 174
High Courts22 Feb 2013
Amrapali Institute Technology and Another Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0250
Constitution of India, 1950 — Article 226, 32
High Courts22 Feb 2013
Shahzad Vs State
Delhi High Court · (2013) 02 DEL CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts22 Feb 2013
Narayan Singh Vs Sanjeev Kumar and Others
Delhi High Court · (2013) 3 BC 112 : (2013) 3 RCR(Civil) 628
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Feb 2013Dismissed
Real Lifestyle Broadcasting Pvt. Ltd. Vs Turner Asia Pacific Ventures Inc. and Another
Delhi High Court · (2013) 3 AD 336 : (2014) 186 CompCas 150 : (2013) 135 DRJ 647 : (2013) 2 ILR Delhi 1222
Companies Act, 1956 — Section 391, 392, 392(1), 392(1)(b), 392(2)
High Courts22 Feb 2013Dismissed
New India Assurance Co. Ltd. Vs Vauki Devi and Others
Delhi High Court · (2013) 2 ACC 290 : (2013) 4 AD 642 : (2013) 3 RCR(Civil) 616
Motor Vehicles Act, 1988 — Section 147, 147(1)(b)(i)Penal Code, 1860 (IPC) — Section 279, 304A, 339
High Courts22 Feb 2013Dismissed
Manoj Vs The State of NCT of Delhi
Delhi High Court · (2013) 02 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376
High Courts22 Feb 2013Dismissed
Rakesh @ Raku Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 3 AD 321