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Delhi High Court judgments

1,36,095 judgments · page 4,110 of 6,805

High Courts21 Feb 2013

State Vs Jitender Jitender Vs State

Delhi High Court · (2013) 3 AD 369 : (2013) 2 ILR Delhi 1168

Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 313, 366Evidence Act, 1872 — Section 106, 27
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High Courts20 Feb 2013Dismissed

Dinesh Kumar Vs State and Another

Delhi High Court · (2013) 199 DLT 65 : (2013) 3 JCC 2218

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Delhi Municipal Corporation Act, 1957 — Section 397, 416, 417, 421, 430Penal Code, 1860 (IPC) — Section 468, 471
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High Courts20 Feb 2013

Ashok Chawla Vs State and Another

Delhi High Court · (2013) 3 AD 265 : (2013) 3 JCC 1741

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 109, 120B, 141, 147, 148
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High Courts20 Feb 2013Allowed

Phenil Sugars Private Ltd.

Delhi High Court · (2013) 4 AD 169 : (2013) 575 CLA 610 : (2013) 179 CompCas 83 : (2013) 2 ILR Delhi 1134

Companies Act, 1956 — Section 111A, 166, 168, 173(1)(a), 209A
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