COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,112 of 6,805

High Courts18 Feb 2013Allowed

Bharat Sanchar Nigam Ltd. and Another Vs Neeraj Jain and Others B.S.N.L. and Another Vs Akendra Kumari C.M.D. Bharat Sanchar Nigam Ltd and Others Vs Vinay Kumar Singh and Others C.M.D. BSNL and Others Vs Bhupendra Kumar and Others

Delhi High Court · (2013) 02 DEL CK 0383

Constitution of India, 1950 — Article 14

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High Courts18 Feb 2013Dismissed

Rahul Chauhan Vs Poonam

Delhi High Court · (2013) 2 DMC 342

Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts18 Feb 2013

CIT Vs Discovery Estates Pvt. Ltd.

Delhi High Court · (2013) 356 ITR 159

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High Courts18 Feb 2013Dismissed

Anil Singh Vs Aarti Rani @ Seema

Delhi High Court · (2013) 134 DRJ 556

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High Courts18 Feb 2013Dismissed

D.N. Taneja Vs State NCT of Delhi

Delhi High Court · (2013) 3 ILR Delhi 2150

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High Courts18 Feb 2013

B.P. Sharma Vs Narottam Singh Chopra

Delhi High Court · (2013) 02 DEL CK 0324

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High Courts18 Feb 2013Dismissed

R.C.P. Singh and Others Vs UOI and Others

Delhi High Court · (2013) 02 DEL CK 0319

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High Courts18 Feb 2013Dismissed

Col. T.S. Sachdeva Vs Union of India and Others

Delhi High Court · (2013) 2 ILR Delhi 1119

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High Courts18 Feb 2013

Rajesh Kumar Vs General Director, ESIC Headquarter and Another

Delhi High Court · (2013) LabIC 3680 : (2013) LLR 1279 : (2013) 2 PLR 51

Employees State Insurance Act, 1948 — Section 15, 75, 77(1)(A)Limitation Act, 1963 — Section 14, 15

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High Courts18 Feb 2013Dismissed

Union of India and Others Vs Om Prakash and Another

Delhi High Court · (2013) 02 DEL CK 0282

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High Courts18 Feb 2013

Salora International Ltd. Vs Sushil Kumar

Delhi High Court · (2013) 200 DLT 149 : (2013) 138 FLR 424

Industrial Disputes Act, 1947 — Section 10, 25F, 33

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High Courts18 Feb 2013Disposed Off

Satish Kumar Goel and Others Vs Government of NCT of Delhi and Others

Delhi High Court · (2013) 02 DEL CK 0268

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High Courts18 Feb 2013

Oriental Insurance Co. Ltd. Vs Anjleena Khunger and Others

Delhi High Court · (2013) 3 AD 479

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts18 Feb 2013

Management of Delhi Transport Corporation Vs Kishori Lal

Delhi High Court · (2013) 2 LLJ 585

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High Courts18 Feb 2013

Salora International Vs Soma Paul

Delhi High Court · (2013) 4 AD 343

Industrial Disputes Act, 1947 — Section 10, 25F, 33

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High Courts18 Feb 2013Dismissed

Mangal Singh Vs The State Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 2 DMC 549

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A

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High Courts18 Feb 2013

M/s. Sai Consulting Engineers Pvt. Ltd. Vs Rail Vikas Nigam Ltd. and Others

Delhi High Court · (2013) 198 DLT 507

Arbitration and Conciliation Act, 1996 — Section 16, 17, 2(1)(e), 20, 8Constitution of India, 1950 — Article 16, 20(2)

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High Courts18 Feb 2013Dismissed

Dharamveer Vats Vs Chief Secretary, GNCT of Delhi and Another

Delhi High Court · (2013) 02 DEL CK 0186

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High Courts18 Feb 2013Dismissed

Sangeeta Vs Hitesh Kumar

Delhi High Court · (2013) 6 AD 347 : AIR 2013 Delhi 83 : (2013) 198 DLT 460 : (2013) 1 DMC 706 : (2013) 134 DRJ 623 : (2013) 3 RCR(Civil) 637

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High Courts18 Feb 2013Dismissed

Kavita Gupta and Another Vs Sanjay Kochar and Another

Delhi High Court · (2013) 02 DEL CK 0153

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417, 418, 420, 465, 467

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