High Courts18 Feb 2013Dismissed
J.S. Chauhan Vs Registrar General, Delhi High Court
Delhi High Court · (2013) 02 DEL CK 0139
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,113 of 6,805
High Courts18 Feb 2013Allowed
Delhi Administration Vs Manohar Lal
Delhi High Court · (2013) 134 DRJ 517 : (2014) FAJ 2 : (2013) 1 JCC 635
Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 10, 13, 13(1), 16, 16(1)
High Courts18 Feb 2013
Bhairwa Bharti Coop Group Housing Socy. Vs Union of India and Another
Delhi High Court · (2013) 4 AD 695 : (2013) 135 DRJ 438
Constitution of India, 1950 — Article 14Delhi Development Act, 1957 — Section 11A, 11A(2), 56(1), 57(1), 7
High Courts18 Feb 2013Dismissed
Adarsh Kaur Gill Vs State of NCT of Delhi and Others
Delhi High Court · (2013) CriLJ 1955 : (2013) 134 DRJ 550
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 482Penal Code, 1860 (IPC) — Section 34, 405, 406, 415, 418
High Courts18 Feb 2013Dismissed
Gurmeet Lal Vs Narcotic Control Bureau
Delhi High Court · (2013) 2 ILR Delhi 1389 : (2013) 1 JCC 37 : (2013) 3 RCR(Criminal) 62
High Courts18 Feb 2013Dismissed
Devender Singh Vs Paramjeet Kaur
Delhi High Court · (2013) 8 AD 508 : (2013) 4 PLR 36 : (2013) 3 RCR(Civil) 634
High Courts15 Feb 2013
Surjeet Vs The State (NCT of Delhi)
Delhi High Court · (2013) 2 JCC 855
Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts15 Feb 2013Dismissed
Vikas Dedeech Vs Richlook Garments (P) Ltd.
Delhi High Court · (2013) 02 DEL CK 0382
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 9 Rule 13, Order 9 Rule 7, 148Limitation Act, 1963 — Section 5
High Courts15 Feb 2013Dismissed
Narender Kumar Aron Vs Shanta Kumari Amrit
Delhi High Court · (2013) 02 DEL CK 0325
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 151Constitution of India, 1950 — Article 227
High Courts15 Feb 2013Allowed
Pushpa Khatkar Vs D.D.A. and Another
Delhi High Court · (2013) 4 ILR Delhi 2968
High Courts15 Feb 2013Dismissed
VK Bhatnagar and Another Vs Charanjit Lal Mehra and Others
Delhi High Court · (2013) 02 DEL CK 0300
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 38Registration Act, 1908 — Section 17(1)(d), 49
High Courts15 Feb 2013Dismissed
Krishna Vs State NCT of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Limitation Act, 1963 — Section 5
High Courts15 Feb 2013
Suresh Garg Vs NDPL and Another Sadhu Ram Verma Vs B.S.E.S. Rajdhani Power Ltd. and Another
Delhi High Court · (2013) 02 DEL CK 0252
Constitution of India, 1950 — Article 16, 226, 32
High Courts15 Feb 2013Allowed
National Insurance Co. Ltd. Vs Asha and Others
Delhi High Court · (2013) 1 ACC 859 : (2013) 3 RCR(Civil) 606
High Courts15 Feb 2013
Vodafone Mobile Service Ltd. and Another Vs Union of India and Others
Delhi High Court · (2013) 259 CTR 393 : (2013) 356 ITR 173 : (2013) 215 TAXMAN 707
High Courts15 Feb 2013Dismissed
Jai Kishan Vs Kamleshwar Nath Arora
Delhi High Court · (2013) 02 DEL CK 0125
Constitution of India, 1950 — Article 227Delhi Rent Act, 1995 — Section 14(2)Delhi Rent Control Act, 1958 — Section 14(2), 26, 27, 38
High Courts15 Feb 2013
M/s. National Insurance Co. Ltd. Vs S.M. Ilyas and Others
Delhi High Court · (2013) 02 DEL CK 0071
High Courts15 Feb 2013
Govt. of NCT of Delhi and Others Vs Dr. Yousuf Jamal GNCT of Delhi and Others Vs Rais-Ur-Rehman
Delhi High Court · (2013) 02 DEL CK 0050