High Courts14 Feb 2013Dismissed
Megh Nath Kumar Vs The State (GNCT of Delhi)
Delhi High Court · (2013) 02 DEL CK 0022
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,115 of 6,805
High Courts14 Feb 2013Dismissed
MMTC Limited Vs Employees Provident Fund Organisation
Delhi High Court · (2013) 135 DRJ 604 : (2013) 137 FLR 366 : (2013) LabIC 1270 : (2013) 2 LLJ 814 : (2013) LLR 347
High Courts13 Feb 2013Dismissed
Mustafa Usman Landge Vs UOI and Others
Delhi High Court · (2013) 02 DEL CK 0412
Criminal Procedure Code, 1973 (CrPC) — Section 267, 268, 269Explosive Substances Act, 1908 — Section 5Explosives Act, 1884 — Section 5
High Courts13 Feb 2013
Zest Aviation Private Ltd. and Another Vs Union of India and Others
Delhi High Court · (2013) 4 AD 119 : (2013) 289 ELT 243 : (2013) 19 GSTR 58
High Courts13 Feb 2013Disposed Off
S.D. Kinra Vs UOI and Others
Delhi High Court · (2013) 02 DEL CK 0350
High Courts13 Feb 2013Dismissed
Delhi Development Authority Vs Ravi Kant Kapoor
Delhi High Court · (2013) 02 DEL CK 0349
High Courts13 Feb 2013Disposed Off
Khushboo Jain Vs Ministry of Railways, Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0339
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d), 29, 30(2), 31(1), 32(1)
High Courts13 Feb 2013Disposed Off
Guru Nanak Khalsa College Vs National Council for Teacher Education and Another
Delhi High Court · (2013) 02 DEL CK 0308
National Council for Teacher Education Act, 1993 — Section 18
High Courts13 Feb 2013Disposed Off
Qamruddin Vs The Commissioner (MCD) and Others
Delhi High Court · (2013) 02 DEL CK 0294
High Courts13 Feb 2013Disposed Off
Anil Dutt Sharma Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0289
High Courts13 Feb 2013
Subhash Chand Bagga Vs State
Delhi High Court · (2013) 3 Crimes 84 : (2013) 2 JCC 920
Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16, 7
High Courts13 Feb 2013Allowed
Dev Dutt Vs Union of India and Others
Delhi High Court · (2013) 2 ILR Delhi 1099
High Courts13 Feb 2013Dismissed
National Highways Authority of India Vs NCC-KNR
Delhi High Court · (2013) 5 AD 343 : (2013) 2 ARBLR 136
Arbitration and Conciliation Act, 1996 — Section 34
High Courts13 Feb 2013Dismissed
Jage Ram Vs DTC
Delhi High Court · (2013) 137 FLR 970 : (2013) 2 LLJ 723 : (2013) 2 LLN 365 : (2013) LLR 478
Constitution of India, 1950 — Article 14Delhi Municipal Corporation Act, 1957 — Section 95, 95(2)Delhi Road Transport Laws (amendment) Act, 1971 — Section 4(e)
High Courts13 Feb 2013Dismissed
Oriental Insurance Co. Ltd. Vs Balbiri and Others
Delhi High Court · (2013) 3 RCR(Civil) 613
High Courts13 Feb 2013
M/s. Hindustan Pencils Ltd. Vs Gautam Industries and Another
Delhi High Court · (2013) 4 AD 158 : (2013) 54 PTC 278
High Courts13 Feb 2013
Disney Enterprises, Inc. Vs Mr. Rajesh Bharti and Others
Delhi High Court · (2013) 4 AD 140 : (2013) 134 DRJ 671 : (2013) 54 PTC 372
High Courts13 Feb 2013Dismissed
Romi Sharma and Another Vs Hotel The Oberoi Thru its G.M.
Delhi High Court · (2013) 2 LLJ 374
High Courts13 Feb 2013Dismissed
K.L. Jai Singh Vs Yashpal Arora and Another
Delhi High Court · (2013) 2 AD 694
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 Feb 2013Dismissed
Hardayal Singh Vs State NCT of Delhi
Delhi High Court · (2013) 2 ILR Delhi 1081
Criminal Procedure Code, 1973 (CrPC) — Section 106, 161, 162, 313Evidence Act, 1872 — Section 24, 25, 26, 27, 28Penal Code, 1860 (IPC) — Section 201, 302, 363