High Courts12 Feb 2013Dismissed
O.P. Sachdeva Vs Hindustan Petroleum Corpn. Ltd. and Others
Delhi High Court · (2013) 02 DEL CK 0232
Constitution of India, 1950 — Article 311, 311(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,117 of 6,805
High Courts12 Feb 2013
M/s. Mittal Extrusion Works Private Ltd. Vs M/s. Biogenetic Drugs Pvt. Ltd. and Others
Delhi High Court · (2013) 134 DRJ 723
Contract Act, 1872 — Section 23, 28
High Courts12 Feb 2013Dismissed
Tarun Gupta Vs Dr. D.K. Sharma and Others
Delhi High Court · (2013) 02 DEL CK 0215
High Courts12 Feb 2013Dismissed
Naresh Kumar Gupta Vs M.C.D. and Another
Delhi High Court · (2013) 199 DLT 279
High Courts12 Feb 2013
Lalit Bhola Vs Nidhi Bhola and Another Nidhi Bhola and Another Vs Lalit Bhola
Delhi High Court · (2013) CriLJ 1959 : (2013) 2 DMC 271 : (2013) 2 ILR Delhi 1067
Criminal Procedure Code, 1973 (CrPC) — Section 125, 340Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 24
High Courts12 Feb 2013Dismissed
Kanak Installments Pvt. Ltd. Vs State of NCT of Delhi and Another Devpal Singh Vs State and Another
Delhi High Court · (2013) 3 ILR Delhi 2125
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts12 Feb 2013
M/s. Persys Punj Lloyd Joint Venture Vs Commissioner of Vat and Others
Delhi High Court · (2013) 199 DLT 114 : (2013) 61 VST 113
High Courts12 Feb 2013
Indus Towers Ltd. Vs Unitech Wireless (Tamil Nadu) Pvt. Ltd. and Another
Delhi High Court · (2013) 2 ARBLR 20
High Courts12 Feb 2013Dismissed
King Airways Vs Captain Manjit Singh Manjit Singh Vs King Airways
Delhi High Court · (2013) 6 AD 387 : (2013) 198 DLT 749
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 11, 18(2), 19(2)
High Courts12 Feb 2013Dismissed
Misrilall Mines Pvt. Ltd. and Another Vs MMTC Ltd. and Others
Delhi High Court · (2013) 02 DEL CK 0146
High Courts12 Feb 2013Allowed
Surender Mandal Vs The State (NCT Delhi) Dhani Ram Vs The State
Delhi High Court · (2013) 1 JCC 778
High Courts12 Feb 2013Dismissed
Vijay Kumar Sekhri and Others Vs Tinna Overseas Ltd. and Others
Delhi High Court · (2013) 3 AD 647 : (2013) 177 CompCas 29 : (2013) 3 CompLJ 442
Companies Act, 1956 — Section 10F, 397, 398
High Courts12 Feb 2013Dismissed
General Manager, Northern Railways Vs Brij Mohan and Others
Delhi High Court · (2013) 4 AD 399 : (2013) 2 SCT 784 : (2013) 3 SLJ 218
High Courts12 Feb 2013
Hamid and Another Vs State NCT of Delhi
Delhi High Court · (2013) 7 AD 309 : (2013) 1 JCC 624
High Courts12 Feb 2013Allowed
Chintan Arvind Kapadia and Another Vs State and Another
Delhi High Court · (2013) 3 ILR Delhi 2135
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts12 Feb 2013
Commissioner of Income Tax-XI Vs Delhi Housing and Finance Corporation
Delhi High Court · (2013) 4 AD 62
High Courts12 Feb 2013Allowed
Vinod Rawal Vs State of Delhi and Another
Delhi High Court · (2013) 3 RCR(Criminal) 811
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts12 Feb 2013Dismissed
Amar Nath Mishra Vs State (C.B.I.)
Delhi High Court · (2013) 2 ILR Delhi 1076 : (2013) 1 JCC 616
High Courts11 Feb 2013
Gagan Vs The State
Delhi High Court · (2013) 2 AD 424 : (2013) 134 DRJ 560 : (2013) 1 JCC 529
High Courts11 Feb 2013Dismissed
Ratish Bajaj Vs Harbans Lal Bajaj and Others
Delhi High Court · (2013) 02 DEL CK 0326
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227