High Courts11 Feb 2013Disposed Off
Patanjali Yogpeeth (Nyas) Vs Chairman, CBDT
Delhi High Court · (2013) 02 DEL CK 0312
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,118 of 6,805
High Courts11 Feb 2013Dismissed
Jagdev Vs Delhi Transport Corporation
Delhi High Court · (2013) 02 DEL CK 0303
Constitution of India, 1950 — Article 142Industrial Disputes Act, 1947 — Section 25F
High Courts11 Feb 2013Dismissed
Jange Ram Gandwal Vs Chairman and Managing Director Syndicate Bank and Another
Delhi High Court · (2013) 02 DEL CK 0284
High Courts11 Feb 2013Allowed
Dr. Rabindra Nath Tripathy Vs Union of India and Others
Delhi High Court · (2013) 4 ILR Delhi 2944
High Courts11 Feb 2013Dismissed
State Vs Ramesh
Delhi High Court · (2013) 3 AD 458 : (2013) 2 JCC 66
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(c), 50, 57
High Courts11 Feb 2013Allowed
Narendra Keshavji Shah and Others Vs The State NCT of Delhi
Delhi High Court · (2013) 198 DLT 371 : (2013) 135 DRJ 150 : (2013) 2 ILR Delhi 1060
High Courts11 Feb 2013Dismissed
Govt. of NCT and Another Vs Km Agrahari Sreo and Others
Delhi High Court · (2013) 2 AD 479
High Courts11 Feb 2013Dismissed
CBZ Chemicals Ltd. Vs Kee Pharma Ltd.
Delhi High Court · (2013) 177 CompCas 161 : (2013) 3 CompLJ 204 : (2013) 198 DLT 715 : (2013) 2 ILR Delhi 1368
High Courts11 Feb 2013
Krishna Gupta and Another Vs M/s. Rajinder Nath and Co. HUF and Others
Delhi High Court · (2013) 5 AD 537 : (2013) 198 DLT 85 : (2013) 134 DRJ 683 : (2013) 134 DRJ 246
High Courts11 Feb 2013Dismissed
Deepak Vs The State (N.C.T. of Delhi)
Delhi High Court · (2013) 3 AD 106 : (2013) 1 JCC 534 : (2012) 1 JCC 534
High Courts11 Feb 2013
CIT Vs Viniyas Finance and Investment Pvt. Ltd.
Delhi High Court · (2013) 357 ITR 646
High Courts11 Feb 2013Dismissed
Aman Pratap Singh Vs University of Delhi and Another
Delhi High Court · (2013) 02 DEL CK 0033
High Courts11 Feb 2013
Giri Nagar Sudhar Samitee Registered Vs GNCT of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0032
High Courts11 Feb 2013
Bharat Petroleum Corporation Ltd. Vs Delhi International Airport Pvt. Ltd. and Another
Delhi High Court · (2013) 4 AD 572 : (2013) 197 DLT 567 : (2013) 135 DRJ 445
High Courts08 Feb 2013Dismissed
Hindustan Engg. and Genl. Mazdoor Union (R) and Others Vs All India Council for Technial Edu. and Others
Delhi High Court · (2013) 139 FLR 587 : (2013) LLR 748
High Courts08 Feb 2013Disposed Off
Inder Kumar Kathuria Vs K.K. Kathuria and Others
Delhi High Court · (2013) 02 DEL CK 0306
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151Contempt of Courts Act, 1971 — Section 12
High Courts08 Feb 2013Dismissed
Shariq Rehman Vs Jamia Hamdard (Hamdard University) and Others
Delhi High Court · (2013) 02 DEL CK 0203
High Courts08 Feb 2013
Dr. K.S. Sidhu Vs Union of India and Others
Delhi High Court · (2013) 2 AD 473 : (2013) 135 DRJ 323
High Courts08 Feb 2013Dismissed
Priknit Retails Ltd. Vs Aneja Agencies
Delhi High Court · (2013) 2 AD 460 : (2013) 2 ARBLR 35 : (2013) 198 DLT 763