High Courts07 Feb 2013Dismissed
Anil @ Anu and Another Vs State of NCT
Delhi High Court · (2013) 02 DEL CK 0122
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,120 of 6,805
High Courts07 Feb 2013Dismissed
National Institute of Fashion Technology Vs UOI and Another
Delhi High Court · (2013) 02 DEL CK 0109
High Courts07 Feb 2013
National Highways Authority of India Vs M/s. Oriental Structure Engineers Ltd.-Gammon India Ltd. (JV)
Delhi High Court · (2013) 3 AD 93 : (2013) 4 ARBLR 98 : (2013) 198 DLT 738
High Courts07 Feb 2013
Surender Vs State (N.C.T. of Delhi)
Delhi High Court · (2013) 2 AD 509 : (2013) 2 DMC 294
High Courts07 Feb 2013
Hitkari Industries Ltd. and Another Vs Prashant Gupta and Another
Delhi High Court · (2013) 2 AD 692 : (2013) 3 RCR(Criminal) 848
High Courts07 Feb 2013Allowed
Ravi Kumar Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0090
High Courts07 Feb 2013
N.V. Ayyar Vs Union of India and Another
Delhi High Court · (2013) 02 DEL CK 0087
High Courts07 Feb 2013Dismissed
Shree Bankey Bihari Educational Society Vs Union of India and Another
Delhi High Court · (2013) 02 DEL CK 0086
High Courts07 Feb 2013
CIT Vs Vinod Kumar Gupta
Delhi High Court · (2013) 2 AD 685 : (2013) 351 ITR 253
High Courts07 Feb 2013Dismissed
Basant Kumar Sharma Vs Govt. of India and Others
Delhi High Court · (2013) 3 AD 6 : (2013) 120 SCL 122
High Courts07 Feb 2013
Commissioner of Income Tax Vs Ashok Mittal
Delhi High Court · (2013) 2 AD 539 : (2013) 357 ITR 245
High Courts07 Feb 2013
D.T.C. Vs Om Prakash and Others
Delhi High Court · (2013) 4 AD 767
Industrial Disputes Act, 1947 — Section 10, 33(2)(b)
High Courts06 Feb 2013
Mukesh Vs State Partap Singh Vs State Delhi Admn.
Delhi High Court · (2013) 4 AD 835 : (2013) 1 JCC 622
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts06 Feb 2013Allowed
Manmohan Kohli Vs Natasha Kohli
Delhi High Court · (2013) 02 DEL CK 0333
Constitution of India, 1950 — Article 14, 16, 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 3Hindu Marriage Act, 1955 — Section 24, 26
High Courts06 Feb 2013Disposed Off
Union of India Vs Elnet Technologies Ltd. and Another
Delhi High Court · (2013) 02 DEL CK 0304
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 5
High Courts06 Feb 2013Disposed Off
Sri Sai Ayurvedic Medical College and Hospital and Another Vs UOI and Others
Delhi High Court · (2013) 02 DEL CK 0286
Indian Medicine Central Council Act, 1970 — Section 13A, 13C, 19, 19(3), 20
High Courts06 Feb 2013Dismissed
Prakash-India Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0274
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 27
High Courts06 Feb 2013Dismissed
Varun Bhardwaj Vs State Bank of India and Others
Delhi High Court · (2013) 02 DEL CK 0208
High Courts06 Feb 2013
Dilip Singh Vs State
Delhi High Court · (2013) 2 AD 638 : (2013) 2 DMC 327 : (2013) 1 JCC 740
High Courts06 Feb 2013
Ranutrol Instrumentation Ltd. Vs Commissioner of Central Excise, Delhi-II
Delhi High Court · (2013) 2 AD 398 : (2013) 289 ELT 241