COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,122 of 6,805
Union of India Vs M/s. Hindustan Oil Exploration and Others
Delhi High Court · (2013) 7 AD 40 : (2013) 198 DLT 229
Mr. Barun Kumar Nahar Vs Parul Nahar and Another
Delhi High Court · (2013) 2 AD 517 : (2013) 199 DLT 1 : (2013) 135 DRJ 307
Subhash and Another Vs State
Delhi High Court · (2013) 2 AD 416 : (2013) 1 JCC 594
Pratap Singh (Shri) Vs Mr. Rahul Gupta and Others
Delhi High Court · (2013) 2 AD 700
Vipin Chanana Vs Directorate of Revenue Intelligence
Delhi High Court · (2013) 4 AD 90 : (2013) 134 DRJ 669 : (2013) 293 ELT 656 : (2013) 23 GSTR 186 : (2013) 4 ILR Delhi 2941
Macleods Pharmaceuticals Ltd. Vs Procare Laboratories Pvt. Ltd.
Delhi High Court · (2013) 2 AD 400 : (2013) 199 DLT 202 : (2013) 134 DRJ 377 : (2013) 54 PTC 357
Shri Pratap Singh Vs Mr. Rahul Gupta and Others
Delhi High Court · (2013) 199 DLT 78 : (2013) 135 DRJ 330
Mrs. Indira Sonti Vs Mr. Suryanarayan Murty Sonti
Delhi High Court · (2013) 2 AD 531 : (2013) 198 DLT 60 : (2013) 2 DMC 71 : (2013) 135 DRJ 54
ABC Vs Commissioner of Police and Others
Delhi High Court · (2013) 02 DEL CK 0027
Soma Vs State
Delhi High Court · (2013) 2 AD 553 : (2013) 199 DLT 798 : (2013) 1 JCC 18
Rakesh Verma Vs Government of NCT and Another
Delhi High Court · (2013) 02 DEL CK 0009
Ajay Jain Vs Purshottam Nath Jain and Sons (Huf)
Delhi High Court · (2013) 2 BC 723 : (2013) 3 RCR(Civil) 860
Centre for Development Communication Vs Jitf Urban Waste Management (Bathinda) Ltd.
Delhi High Court · (2013) 3 AD 89 : (2013) 2 ARBLR 259
Jagdish Prasad Vs Delhi Transport Corporation
Delhi High Court · (2013) 02 DEL CK 0328
Sripal Vs North Delhi Municipal Corporation
Delhi High Court · (2013) 02 DEL CK 0279
Defence Estate Officer and Another Vs Indian Oil Corporation
Delhi High Court · (2013) 02 DEL CK 0278
M/s. Damco India Private Ltd. Vs M/s. Samtel Glass Limited and Others
Delhi High Court · (2013) 199 DLT 275
Tal Manufacturing Solutions Ltd. Vs Union of India
Delhi High Court · (2013) 3 AD 528 : (2013) 135 DRJ 107
M/s. Shriji Tradex (P) Limited Vs Smt. Alia @ Renu Kedia
Delhi High Court · (2013) 5 AD 340 : (2013) 2 AD 689