High Courts06 Feb 2013
Dalip Chaudhary @ Lambu Vs State (NCT) of Delhi
Delhi High Court · (2013) 2 AD 458 : (2013) 2 JCC 853
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,121 of 6,805
High Courts06 Feb 2013Dismissed
Baijnath Dubey and Another Vs NCT of Delhi
Delhi High Court · (2013) 02 DEL CK 0169
High Courts06 Feb 2013Dismissed
Boulevard MCD Residents Welfare Association Vs Dy Commissioner of Police North and Another
Delhi High Court · (2013) 02 DEL CK 0161
High Courts06 Feb 2013Dismissed
Smt. Bhoomi Chatter Singh Rachhoya Vs Commissioner, North Delhi Municipal Corporation and Others
Delhi High Court · (2013) 4 AD 403
High Courts06 Feb 2013Dismissed
Namrata Singh and Others Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2013) 02 DEL CK 0107
High Courts06 Feb 2013
M/s. L.S. Daver and Co. Vs Satyanarain Rai
Delhi High Court · (2013) 02 DEL CK 0085
High Courts06 Feb 2013Dismissed
Earthtech Enterprises Ltd. Vs Kuljit Singh Butalia
Delhi High Court · (2013) 6 AD 27 : (2013) 199 DLT 194
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10, 10Evidence Act, 1872 — Section 1, 91, 92Income Tax Act, 1961 — Section 194I, 200, 203
High Courts06 Feb 2013
Mahavir Singh Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0061
High Courts06 Feb 2013
Delhi Subordinate Services Selection Board and Another Vs Preeti Balayan and Another
Delhi High Court · (2013) 1 LLN 685
High Courts05 Feb 2013Dismissed
Preetinder Singh Thapar Vs Shri Hardeep Singh Thapar and Others
Delhi High Court · (2013) 3 AD 503 : (2013) 199 DLT 263
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
High Courts05 Feb 2013Dismissed
Vikas Vs The State (NCT of Delhi) and Others
Delhi High Court · (2013) 3 AD 86 : (2013) 3 ILR Delhi 1765 : (2013) 1 JCC 753
High Courts05 Feb 2013
Rekha Devi Vs Pradeep
Delhi High Court · (2013) 3 AD 150
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Feb 2013Allowed
Nivedita Vs Bharat Sanchar Nigam Ltd. and Others
Delhi High Court · (2013) 02 DEL CK 0298
High Courts05 Feb 2013Allowed
M/s. Krishna Packers Vs Lt. Governor
Delhi High Court · (2013) 02 DEL CK 0264
High Courts05 Feb 2013Dismissed
National Hydro-Electric Power Corporation Ltd. Vs M/s. Ali Mohammed Baba and Sons
Delhi High Court · (2013) 2 AD 550 : (2013) 2 ARBLR 576 : (2013) 2 PLR 46
Arbitration Act, 1940 — Section 30, 33
High Courts05 Feb 2013Allowed
Rahul Verma Vs State and Another
Delhi High Court · (2013) 8 AD 515 : (2013) 202 DLT 334 : (2013) 3 DMC 816
High Courts05 Feb 2013Dismissed
Mrs. Jahan Ara and Another Vs Jamia Milia Islamia University
Delhi High Court · (2013) 02 DEL CK 0196
High Courts05 Feb 2013
Bharat Petroleum Corporation Ltd. Vs Mr. Jagrit Khaitan
Delhi High Court · (2013) 4 AD 686 : (2013) 198 DLT 381
High Courts05 Feb 2013Dismissed
Sanjay Gambhir and Others Vs D.D. Industries Limited and Others
Delhi High Court · (2013) 2 AD 569 : (2013) 113 CLA 566 : (2013) 177 CompCas 99 : (2013) 2 CompLJ 550 : (2013) 199 DLT 144 : (2013) 135 DRJ 187 : (2013) 2 ILR Delhi 1038