High Courts04 Feb 2013Dismissed
Devyani Phosphate Private Limited and Another Vs UOI
Delhi High Court · (2013) 2 AD 641 : (2013) 4 ILR Delhi 2518
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,123 of 6,805
High Courts04 Feb 2013
Subhash Manchanda Vs State and Another
Delhi High Court · (2013) 2 AD 277 : (2013) 2 RCR(Criminal) 495
High Courts04 Feb 2013Dismissed
Rakesh Kumar Soriob and Others Vs Indian Air Lines and Another
Delhi High Court · (2013) 02 DEL CK 0128
High Courts04 Feb 2013
Dheeraj Singh Rana Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 02 DEL CK 0127
High Courts04 Feb 2013
Shri Jagdish Chander Talwar and Another Vs Sh. Uday Sarin and Others
Delhi High Court · (2013) 134 DRJ 677
High Courts04 Feb 2013Dismissed
Indian City Properties Ltd. and Others Vs Vimla Singh and Others
Delhi High Court · (2013) 4 AD 680 : (2013) 198 DLT 432 : (2013) 134 DRJ 433 : (2013) 2 PLR 41
High Courts04 Feb 2013Dismissed
Khazan Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0110
High Courts04 Feb 2013
Interactive Media and Communication Solution Private Limited Vs GO Airlines Limited
Delhi High Court · (2013) 199 DLT 267 : (2013) 135 DRJ 160
High Courts04 Feb 2013Dismissed
Ravinder Singh Achreja Vs Vijaya Bank and Others
Delhi High Court · (2013) 2 AD 710
High Courts04 Feb 2013
The Central Bureau of Investigation Vs P.K. Thungon
Delhi High Court · (2013) 02 DEL CK 0098
High Courts04 Feb 2013
Intertoll Ics Cecons. O and M Co. Pvt. Ltd. Vs National Highways Authority of India
Delhi High Court · (2013) 2 AD 605 : (2013) 1 ARBLR 515 : (2013) 197 DLT 473 : (2013) 2 ILR Delhi 1018
High Courts04 Feb 2013
Milk Food Ltd. Vs Commissioner Vat and Others
Delhi High Court · (2013) 198 ECR 22 : (2013) 59 VST 1
High Courts04 Feb 2013
Hindustan Unilever Limited Vs Naresh Arora and Others
Delhi High Court · (2013) 02 DEL CK 0051
High Courts04 Feb 2013Dismissed
Ved Prakash Gupta and Another Vs M/s. Anchon Chemplast Pvt. Ltd. and Others
Delhi High Court · (2013) 2 JCC 97
High Courts01 Feb 2013
Chemical Systems Technologies (India) Pvt. Ltd. Vs Simbhaoli Sugar Mills Ltd.
Delhi High Court · (2013) 02 DEL CK 0414
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Sales of Goods Act, 1930 — Section 41, 42
High Courts01 Feb 2013Dismissed
Mount Carmel School Society Vs Viom Network
Delhi High Court · (2013) 02 DEL CK 0405
High Courts01 Feb 2013Dismissed
Naresh and Others Vs Beero and Another
Delhi High Court · (2013) 02 DEL CK 0384
High Courts01 Feb 2013Disposed Off
State Bank of Bikaner and Jaipur and Others Vs S.P. Sharma
Delhi High Court · (2013) 02 DEL CK 0345
High Courts01 Feb 2013Dismissed
Ram Niwas Vs Delhi Transport Corporation
Delhi High Court · (2013) 02 DEL CK 0344
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts01 Feb 2013Dismissed
Ms. Shaloo Batra and Others Vs High Court of Delhi
Delhi High Court · (2013) 02 DEL CK 0332
Constitution of India, 1950 — Article 226