High Courts31 Jan 2013
Maruti Suzuki India Ltd. Vs Additional Commr. of Income Tax and Another
Delhi High Court · (2013) 2 AD 602
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,125 of 6,805
High Courts31 Jan 2013Dismissed
S.K. Taqi Vs The Cement Corporation of India
Delhi High Court · (2013) 01 DEL CK 0328
High Courts31 Jan 2013
Delhi Administration Vs Manohar Lal
Delhi High Court · (2013) 2 ILR Delhi 1395
High Courts31 Jan 2013Dismissed
Manu Raj Bhalla Vs Smt. Renu Dhawan and Others
Delhi High Court · (2013) 2 AD 698
Evidence Act, 1872 — Section 69Succession Act, 1925 — Section 276
High Courts31 Jan 2013Dismissed
Sanjay Kumar Vs Life Insurance Corporation of India and Another
Delhi High Court · (2013) 2 AD 421 : (2013) LLR 476
High Courts31 Jan 2013Dismissed
Devinder Kumar Dagar Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2013) 01 DEL CK 0320
High Courts31 Jan 2013
Govt. of NCT of Delhi and Others Vs Saroj Khosla and Others
Delhi High Court · (2013) 01 DEL CK 0299
High Courts31 Jan 2013Dismissed
Sunder Prasad Choudhary Vs UOI and Others
Delhi High Court · (2013) 3 AD 601
High Courts31 Jan 2013Disposed Off
Chander Kirti Rani Tandon Vs M/s. VXL Lodging N. Boarding Services Pvt. Ltd.
Delhi High Court · (2013) 197 DLT 266
High Courts31 Jan 2013
Commissioner of Police Vs H.C. Fateh Singh
Delhi High Court · (2013) 01 DEL CK 0094
High Courts31 Jan 2013
Devender Solanki Vs D.D.A and Another
Delhi High Court · (2013) 01 DEL CK 0093
High Courts31 Jan 2013Dismissed
Narsingh Prasad Roy Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0063
High Courts31 Jan 2013Allowed
Tulsi Ram Arya Vs Chairman D.V.B. and Others
Delhi High Court · (2013) 01 DEL CK 0030
Penal Code, 1860 (IPC) — Section 498A
High Courts31 Jan 2013
FAB India Overseas Private Limited Vs S.N. Sheopori
Delhi High Court · (2013) 199 DLT 351 : (2013) 134 DRJ 408
High Courts31 Jan 2013
Varinder Jeet Singh Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2013) 2 AD 249 : (2013) 198 DLT 374 : (2013) 134 DRJ 284
High Courts30 Jan 2013
Commissioner of Income Tax-XI Vs Kuldeep Sood
Delhi High Court · (2013) 2 AD 429 : (2014) 265 CTR 382 : (2013) 351 ITR 166
High Courts30 Jan 2013Dismissed
Dharmesh Kumar @ Dharmender Vs Anu Arora
Delhi High Court · (2013) 5 AD 217 : (2013) 199 DLT 15 : (2013) 2 DMC 86
High Courts30 Jan 2013Disposed Off
Rakesh Kumar Singh Vs Union of India
Delhi High Court · (2013) 01 DEL CK 0378
High Courts30 Jan 2013Dismissed
Mohd. Aslam and Another Vs K.K. Aggarwal and Another
Delhi High Court · (2013) 01 DEL CK 0363
Arbitration and Conciliation Act, 1996 — Section 11, 14, 14(1)(a), 14(2), 15
High Courts30 Jan 2013Dismissed
Nirbhaya Mahila Welfare Association Vs Reserve Bank of India and Others
Delhi High Court · (2013) 01 DEL CK 0354
Constitution of India, 1950 — Article 226