High Courts29 Jan 2013Dismissed
Prism Cement Ltd. Vs Udayan Lal and Another
Delhi High Court · (2013) 01 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,127 of 6,805
High Courts29 Jan 2013
Om Prakash Sharma Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2013) 01 DEL CK 0345
High Courts29 Jan 2013
International Amusement Ltd. Vs Entertainment Tax Officer and Others
Delhi High Court · (2013) 6 AD 91 : (2013) 199 DLT 530
High Courts29 Jan 2013
Commissioner of Income Tax (Central-I) Vs Jakson Ltd.
Delhi High Court · (2013) 2 AD 337
High Courts29 Jan 2013
Noor Alam Vs The State (Govt. of NCT) Delhi
Delhi High Court · (2013) 3 AD 273 : (2013) 2 AD 335 : (2013) 3 ILR Delhi 1732
High Courts29 Jan 2013Dismissed
Manju Dutta Vs The State and Others
Delhi High Court · (2013) 2 AD 286
High Courts29 Jan 2013
Sanjay Arora and Others Vs Sudhir Kumar Arora and Others
Delhi High Court · (2013) 01 DEL CK 0176
High Courts29 Jan 2013Allowed
Hari Om Maheshwari Vs Mahendra Kumar Sharda and Another
Delhi High Court · (2013) 01 DEL CK 0118
High Courts29 Jan 2013
Pragati Construction Co. Vs D.D.A. and Another
Delhi High Court · (2013) 01 DEL CK 0071
High Courts29 Jan 2013Dismissed
Custom Vs Jorawar Singh Mundy
Delhi High Court · (2013) 2 AD 432 : (2013) 1 JCC 32
High Courts29 Jan 2013
Manoj Kumar Gupta Vs Union Of India and Others
Delhi High Court · (2013) 01 DEL CK 0060
High Courts29 Jan 2013Dismissed
Yogendra Singh and Another Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0042
High Courts28 Jan 2013Dismissed
Kamla Vs Rati Ram
Delhi High Court · (2013) 5 AD 442 : (2013) 1 JCC 476 : (2012) 1 JCC 476
High Courts28 Jan 2013Dismissed
Dinesh Vs State (NCT) of Delhi
Delhi High Court · (2013) 2 AD 367 : (2013) 1 JCC 462 : (2012) 1 JCC 462
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts28 Jan 2013
Texmaco Limited Vs The Union of India and Another
Delhi High Court · (2013) 01 DEL CK 0397
Arbitration Act, 1940 — Section 20, 8Central Sales Tax Act, 1956 — Section 14, 15Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 2 Rule 2, 80
High Courts28 Jan 2013Dismissed
Rajesh Gouhari and Another Vs N.S. Padmanabhan and Another
Delhi High Court · (2013) 01 DEL CK 0395
Central Vigilance Commission Act, 2003 — Section 17
High Courts28 Jan 2013Dismissed
M/s. Indian Oil Corporation Ltd. and Another Vs M/s. Teltech Instrumentation Pvt. Ltd. and Another
Delhi High Court · (2013) 01 DEL CK 0382
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts28 Jan 2013Dismissed
Ravi Chandra Naik Vs Samir Chawla and Others
Delhi High Court · (2013) 01 DEL CK 0362
Arbitration and Conciliation Act, 1996 — Section 12, 13, 13(2), 14, 15(2)
High Courts28 Jan 2013
Mumtaz Parveen Vs State
Delhi High Court · (2013) 3 JCC 2223 : (2014) 1 RCR(Criminal) 45
Citizenship Act, 1955 — Section 9, 9(2)Constitution of India, 1950 — Article 5(a)Foreigners Act, 1946 — Section 14