High Courts24 Jan 2013Dismissed
Anant Prasad and Others Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0146
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,129 of 6,805
High Courts24 Jan 2013Allowed
Sachin Singh and Another Vs Reliance General Insurance Company Ltd. and Another
Delhi High Court · (2013) 1 ACC 442 : (2014) 1 ALLMR 16
High Courts24 Jan 2013
Ranbaxy Laboratories Ltd. Vs Deputy Commissioner of Income Tax and Another
Delhi High Court · (2013) 351 ITR 23
High Courts24 Jan 2013Allowed
Shobha Devi and Others Vs Bajaj Allianz Geneal Insurance Company Ltd.
Delhi High Court · (2013) 01 DEL CK 0117
High Courts24 Jan 2013Dismissed
Rattan @ Ratan Singh Vs State (Govt. of Nct of Delhi)
Delhi High Court · (2013) 2 AD 288 : (2013) 2 ILR Delhi 867 : (2013) 1 JCC 22 : (2013) 3 RCR(Criminal) 841
High Courts24 Jan 2013
Lodhi Property Company Ltd. Vs Rajbir Singh and Another
Delhi High Court · (2013) 2 AD 334 : (2013) 138 DRJ 560 : (2013) 2 JCC 115
High Courts24 Jan 2013
Microsoft Corporation and Another Vs Mr. S.K. Das and Another
Delhi High Court · (2013) 56 PTC 335
High Courts24 Jan 2013
Sanjay Sharma Vs Ajay Sharma and Others
Delhi High Court · (2013) 01 DEL CK 0011
High Courts24 Jan 2013
Abha Agrawal and Others (Dr.) Vs Central Adoption Resource Authority and Another
Delhi High Court · (2013) 2 AD 561
Constitution of India, 1950 — Article 21Guardians and Wards Act, 1890 — Section 7Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(3)
High Courts24 Jan 2013
Babu Ram Aggarwal and Another Vs Krishan Kumar Bhatnagar and Others
Delhi High Court · (2013) 2 AD 441
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3Evidence Act, 1872 — Section 65B
High Courts23 Jan 2013
Union of India and Others Vs Harender Kumar and Others
Delhi High Court · (2013) 01 DEL CK 0411
High Courts23 Jan 2013Allowed
Sh. Surender Chahar Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 134 DRJ 195
Penal Code, 1860 (IPC) — Section 143, 323, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts23 Jan 2013Dismissed
Smt. Sarabjeet Malik Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0377
High Courts23 Jan 2013Allowed
Sambhav Gupta Vs State and Others
Delhi High Court · (2013) 2 AD 349
Succession Act, 1925 — Section 213, 276, 57
High Courts23 Jan 2013
Vistar Construction (P) Ltd. Vs Union of India and Others
Delhi High Court · (2013) 257 CTR 291 : (2013) 196 ECR 30 : (2013) 31 STR 129 : (2013) 61 VST 182
High Courts23 Jan 2013Dismissed
Jitender @ Kalia Vs The State (NCT of Delhi)
Delhi High Court · (2013) 1 JCC 744
High Courts23 Jan 2013
Shriram Institute for Industrial Research Vs Rajesh Kumar Gandhi
Delhi High Court · (2013) LabIC 858 : (2013) 3 LLJ 56 : (2013) LLR 515
High Courts23 Jan 2013
Commissioner of Income Tax Vs Abhinav Kumar Mittal
Delhi High Court · (2013) 2 AD 297 : (2013) 3 ILR Delhi 2121 : (2013) 351 ITR 20