High Courts23 Jan 2013
National Insurance Company Ltd. Vs Hemant Kochar and Others
Delhi High Court · (2013) 01 DEL CK 0110
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,130 of 6,805
High Courts23 Jan 2013
Harvinder Singh Vs M/s. Paradise Towers Pvt. Ltd. and Another
Delhi High Court · (2013) 01 DEL CK 0050
High Courts23 Jan 2013
"Ganga Yamuna Finvest Pvt Ltd." Vs National Stock Exchange of India Ltd. Giriraj Ratan Daga and Another Vs Ganga Yamuna Finvest Private Ltd.
Delhi High Court · (2013) 176 CompCas 439 : (2013) 2 CompLJ 196
High Courts23 Jan 2013Dismissed
Mr. Sher Singh Dagar Vs Dr. Yoganand Shastri and Others
Delhi High Court · (2013) 134 DRJ 187
High Courts22 Jan 2013
Magt. of M/s. Amazone Exports P. Ltd. Vs Secretary Labour and Another
Delhi High Court · (2013) 138 FLR 683 : (2013) LabIC 1063 : (2013) LLR 312
High Courts22 Jan 2013Dismissed
D.T.C. Vs Dhoj Pal
Delhi High Court · (2013) 2 AD 672 : (2013) 138 FLR 680 : (2013) LLR 307
High Courts22 Jan 2013Dismissed
Delhi Diocesan Trust Association Vs Lawrance Messy
Delhi High Court · (2013) 01 DEL CK 0367
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 5Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 4, 6
High Courts22 Jan 2013Dismissed
Reliance Communications Ltd. and Another Vs Bharti Airtel Ltd. and Another
Delhi High Court · (2013) 01 DEL CK 0361
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 2013
Pradeep Kumar Sharma and Another Vs Smt. Shanta Sharma @ Shanti and Others
Delhi High Court · (2013) 01 DEL CK 0321
High Courts22 Jan 2013Allowed
Leelawati Vs State and Another
Delhi High Court · (2013) 2 DMC 312 : (2013) 3 JCC 2213 : (2013) 4 RCR(Criminal) 915
High Courts22 Jan 2013
Bhagirath Aggarwal Vs CIT
Delhi High Court · (2013) 351 ITR 143 : (2013) 215 TAXMAN 229
High Courts22 Jan 2013Dismissed
State Vs Narayan Singh and Others
Delhi High Court · (2013) 1 JCC 599
High Courts22 Jan 2013Allowed
Asmita Sharma and Another Vs State (NCT of Delhi)
Delhi High Court · (2013) 2 AD 299 : (2013) 1 JCC 465 : (2012) 1 JCC 460
High Courts22 Jan 2013Dismissed
Union of India and Others Vs Parbhati Ram
Delhi High Court · (2013) 01 DEL CK 0297
High Courts22 Jan 2013Allowed
G.S. Gill Vs Electronics Corpn. of India and Others
Delhi High Court · (2013) 2 AD 586
High Courts22 Jan 2013Dismissed
Anand Singh Vs Deepa Sharma and Others
Delhi High Court · (2013) 138 FLR 273 : (2013) LLR 605
High Courts22 Jan 2013
CIT Vs Mak Data Ltd.
Delhi High Court · (2013) 2 AD 385 : (2013) 263 CTR 6 : (2013) 352 ITR 1
High Courts22 Jan 2013
Air Force Senior Secondary School and Another Vs Pushpa Sah and Others
Delhi High Court · (2013) LabIC 989 : (2013) LLR 537