High Courts22 Jan 2013
Replika Press Private Limited and Another Vs Assistant Commissioner of Income Tax Circle 15(1) New Delhi
Delhi High Court · (2013) 01 DEL CK 0092
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,131 of 6,805
High Courts22 Jan 2013Dismissed
Nagendra Upadhyay Vs The Govt of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0027
High Courts21 Jan 2013Allowed
Kamal Singh @ Kalu Vs State of Delhi Mahender @ Lamboo Vs The State
Delhi High Court · (2013) 2 AD 86
High Courts21 Jan 2013Dismissed
Dorling Kindersley (India) Pvt. Ltd. Vs Sanguine Technical Publishers and Others
Delhi High Court · (2013) 4 AD 46
High Courts21 Jan 2013Dismissed
New Delhi Municipal Council Vs Deepak Wadhwa
Delhi High Court · (2013) LabIC 932
High Courts21 Jan 2013Dismissed
Indraprastha Power Generation Company Ltd. Vs Rama Kant Sharma and Another
Delhi High Court · (2013) LabIC 1185
High Courts21 Jan 2013
CIT Vs Gangeshwari Metal Pvt. Ltd.
Delhi High Court · (2013) 2 AD 378 : (2014) 264 CTR 277 : (2014) 361 ITR 10 : (2013) 214 TAXMAN 423
High Courts21 Jan 2013
Delhi Transport Corporation Vs Sarjeevan Kumar
Delhi High Court · (2013) 138 FLR 956 : (2013) LabIC 981 : (2013) 3 LLJ 69 : (2013) LLR 521
High Courts21 Jan 2013Allowed
N.D.P.L. Vs Bhasin Motors Pvt. Ltd.
Delhi High Court · (2013) 2 AD 370 : (2013) 199 DLT 35
High Courts21 Jan 2013
Commissioner of Central Excise Delhi-I Vs Balaji Trading Co. and Others
Delhi High Court · (2013) 2 AD 112 : (2013) 290 ELT 200 : (2013) 18 GSTR 406
High Courts21 Jan 2013Allowed
Kshetra Pal Singh Vs NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0081
High Courts21 Jan 2013Dismissed
National Highways Authority of India Vs BEL-ACC (JV)
Delhi High Court · (2013) 5 AD 47 : (2013) 2 ARBLR 464
High Courts21 Jan 2013Dismissed
D.K. Chakraborty Vs S.P. Roy Chaudhary and Another
Delhi High Court · (2013) 01 DEL CK 0055
High Courts21 Jan 2013Allowed
V.S. Murthy Vs State (CBI)
Delhi High Court · (2013) 2 AD 26 : (2013) 1 JCC 674
High Courts21 Jan 2013
Indeen Bio Power Limited Vs Dalkia India Pvt. Ltd.
Delhi High Court · (2013) 2 AD 580
High Courts21 Jan 2013Dismissed
Mahanagar Telephone Nigam Ltd., Delhi Vs M/s. Prakash and Co. Construction Company
Delhi High Court · (2013) 197 DLT 772
High Courts21 Jan 2013
Radha Nirmal (Dr.) Vs District Appropriate Authority (South West) and Others
Delhi High Court · (2013) 198 DLT 183
High Courts17 Jan 2013
DDA and Others Vs Rama Associates Pvt. Ltd.
Delhi High Court · (2013) 136 DRJ 342
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 14 Rule 5, Order 2 Rule 2, Order 20 Rule 20Contract Act, 1872 — Section 65, 74
High Courts17 Jan 2013Dismissed
Shiromani Gurudwara Prabhandhak Committee and Another Vs Union of India and Others
Delhi High Court · (2013) 4 AD 902 : (2013) 199 DLT 27
High Courts17 Jan 2013Dismissed
Mon Mohan Kohli Vs Natasha Kohli
Delhi High Court · (2013) 199 DLT 171 : (2013) 2 DMC 10
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 17, 13Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 198(1)(c)