High Courts17 Jan 2013
The Oriental Insu. Co. Ltd. Vs C.I.T.
Delhi High Court · (2013) 4 AD 241 : (2013) 3 ILR Delhi 2114 : (2013) 351 ITR 270 : (2013) 213 TAXMAN 498
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,133 of 6,805
High Courts17 Jan 2013
Anjuman-E-Haideri (Regd.) Vs The Chairman, NDMC and Others
Delhi High Court · (2013) 01 DEL CK 0137
High Courts17 Jan 2013Dismissed
Bindu Rani Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0113
High Courts17 Jan 2013Allowed
Directorate General of Civil Aviation and Another Vs M/s Global Vectra Helicorp Ltd. and Another
Delhi High Court · (2013) 3 AD 476
High Courts17 Jan 2013Dismissed
All India Institute of Medical Sciences Vs Shobha Kandpal
Delhi High Court · (2013) 01 DEL CK 0088
High Courts17 Jan 2013Dismissed
Shri R.S. Vashisth Vs University of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0046
High Courts17 Jan 2013
Lucknowi Heritage and Others Vs G.E. Money Financial Services Ltd. and Another
Delhi High Court · (2013) 6 AD 713 : (2013) 198 DLT 426
High Courts17 Jan 2013Dismissed
Sanjeev Yadav Vs Uoi and Others
Delhi High Court · (2013) 01 DEL CK 0041
High Courts17 Jan 2013
CIT Vs Meera Goyal
Delhi High Court · (2014) 267 CTR 225 : (2014) 360 ITR 346 : (2013) 214 TAXMAN 298
High Courts16 Jan 2013Dismissed
Chetan Prakash Vs Registrar General and Others
Delhi High Court · (2013) 01 DEL CK 0396
High Courts16 Jan 2013Disposed Off
Khushi Seva Sanstha (Regd.) Vs The State and Others
Delhi High Court · (2013) 01 DEL CK 0386
National Capital Territory of Delhi Laws (Special Provisions) Act, 2011 — Section 2(i), 3
High Courts16 Jan 2013Dismissed
Gopal Kishan Vs Union of India and Another
Delhi High Court · (2013) 01 DEL CK 0360
Trade and Merchandise Marks Act, 1958 — Section 46(1)(b), 9(2)
High Courts16 Jan 2013Allowed
Biltu Roy and Another Vs Union of India and Others
Delhi High Court · (2013) 4 AD 678 : (2013) 198 DLT 197 : (2014) 1 SLJ 362
High Courts16 Jan 2013Dismissed
Air Force Bal Bharti School and Another Vs Delhi School Tribunal and Others
Delhi High Court · (2013) 5 AD 656 : (2013) 199 DLT 609 : (2013) 199 DLT 607
High Courts16 Jan 2013Dismissed
Gopal @ Titu and Another Vs The State
Delhi High Court · (2013) 2 AD 37
High Courts16 Jan 2013Dismissed
Lalit Kumar Modi Vs Union of India and Others
Delhi High Court · (2013) 4 AD 509 : (2013) 197 DLT 743 : (2013) 4 ILR Delhi 2484
High Courts16 Jan 2013
Pardesi Developers and Infrastructure Pvt. Ltd. Vs Commissioner Income Tax Delhi-IV and Others
Delhi High Court · (2013) 258 CTR 411 : (2013) 351 ITR 8
High Courts16 Jan 2013Dismissed
Virender Singh Vs Delhi Administration and Others
Delhi High Court · (2013) 01 DEL CK 0139