High Courts16 Jan 2013
Union of India and Others Vs Smt. Raj Beti
Delhi High Court · (2013) 197 DLT 368
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,134 of 6,805
High Courts16 Jan 2013
R.D. Gupta Vs Union of India and Another
Delhi High Court · (2013) 01 DEL CK 0130
High Courts16 Jan 2013Dismissed
Rajeev Kumar Vs Delhi Police and Others
Delhi High Court · (2013) 01 DEL CK 0128
High Courts16 Jan 2013Allowed
Pradeep Kumar Khanna Vs N.D.M.C. and Another
Delhi High Court · (2013) 01 DEL CK 0105
High Courts16 Jan 2013Dismissed
Standing Conference of Public Enterprises Vs BSES Rajdhani Power Limited and Others
Delhi High Court · (2013) 3 AD 214 : (2013) 198 DLT 186
High Courts16 Jan 2013
Manoj Kumar Vs Commissioner of Police and Others
Delhi High Court · (2013) 3 AD 143
High Courts16 Jan 2013
Commissioner of Income Tax-VIII Vs Ajai Shukla
Delhi High Court · (2013) 350 ITR 594 : (2013) 214 TAXMAN 404
High Courts16 Jan 2013
Precious Jewels and Another Vs M/s Varun Gems
Delhi High Court · (2013) 2 AD 491 : (2013) 197 DLT 337 : (2013) 53 PTC 233
High Courts15 Jan 2013
Sudarshan Singh Dhariwal Vs R.L. Kukreja
Delhi High Court · (2013) 3 AD 361
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468, 469
High Courts15 Jan 2013Dismissed
Union of India Vs Manjit Singh and Others
Delhi High Court · (2013) 01 DEL CK 0388
High Courts15 Jan 2013Dismissed
CIT Vs Oriental Structural Engineers Pvt. Ltd.
Delhi High Court · (2013) 216 TAXMAN 92
Income Tax Act, 1961 — Section 14A
High Courts15 Jan 2013Dismissed
Rajender Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0355
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 2, 21(1), 26, 43A
High Courts15 Jan 2013
Ravinder Kumar and Others Vs New India Insurance Company Ltd. and Others
Delhi High Court · (2013) 2 AD 225 : (2013) 2 PLR 53
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, Order 22 Rule 6
High Courts15 Jan 2013Allowed
Ex-Cpl Pritam Singh Vs Union of India and Others
Delhi High Court · (2013) 3 ILR Delhi 1719
High Courts15 Jan 2013Dismissed
United India Insurance Co. Ltd. Vs Avtar Singh and Others
Delhi High Court · (2013) 1 ACC 546 : (2013) 2 AD 161
High Courts15 Jan 2013
Puneet Gupta and Another Vs State
Delhi High Court · (2013) CriLJ 1055 : (2013) 2 ILR Delhi 834 : (2013) 1 JCC 399 : (2012) 1 JCC 399
High Courts15 Jan 2013Dismissed
Rishi Pal Singh Vs Commissioner of Police and Another
Delhi High Court · (2013) 01 DEL CK 0281
High Courts15 Jan 2013
Prasar Bharti Vs Harikesh B.S. Gautam and Others Yashvi Tirath Vs UOI and Others
Delhi High Court · (2013) 134 DRJ 140 : (2013) LabIC 840
High Courts15 Jan 2013
P.K. Nayyar and Others Vs UOI and Others
Delhi High Court · (2013) 6 AD 411 : (2013) 198 DLT 689