High Courts15 Jan 2013Dismissed
K.C. Meena and Others Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0261
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,135 of 6,805
High Courts15 Jan 2013Dismissed
Ravi Singhal and Others Vs Manali Singhal and Another
Delhi High Court · (2013) 197 DLT 381 : (2013) 2 PLR 6
High Courts15 Jan 2013Allowed
Maninder Singh Narula Vs Pawan Kumar Ralli
Delhi High Court · (2013) 2 AD 164 : (2013) 1 ILR Delhi 784
High Courts15 Jan 2013Dismissed
Mahesh Chand Vs DTC
Delhi High Court · (2013) 4 AD 324 : (2013) LLR 362
High Courts15 Jan 2013Dismissed
Munna Khan Vs State (NCT) of Delhi
Delhi High Court · (2013) 2 AD 114
High Courts15 Jan 2013Allowed
Shri Siddharth Grover Vs Smt. Kusma Devi and Others
Delhi High Court · (2013) 1 ACC 706 : (2014) ACJ 888 : (2013) 5 AD 716 : (2013) 4 ALLMR 78 : (2013) 197 DLT 769
High Courts15 Jan 2013Dismissed
Ravi Nigam Vs The State (NCT of Delhi)
Delhi High Court · (2013) 2 AD 617 : (2013) 2 ILR Delhi 827
High Courts15 Jan 2013
Harminder Singh and Others Vs State of Delhi and Others
Delhi High Court · (2013) 2 ILR Delhi 811
High Courts15 Jan 2013Dismissed
M/s SMCC-SCC-PVCC JV Vs Rail Vikas Nigam Ltd.
Delhi High Court · (2013) 01 DEL CK 0158
High Courts15 Jan 2013Dismissed
Chander Dev Vs Delhi Transco Ltd. and Another
Delhi High Court · (2013) 4 AD 512
High Courts15 Jan 2013Dismissed
Ghasita Singh Vs Ram Prag Koiree
Delhi High Court · (2013) 01 DEL CK 0116
High Courts15 Jan 2013Dismissed
Mr. Mohd. Ghayasuddin Khan Vs Jamia Millia Islamia and Another
Delhi High Court · (2013) 01 DEL CK 0108
High Courts15 Jan 2013Allowed
M/s. Gee Pee Foods Pvt. Ltd. and Others Vs Sh. Digvijay Singh
Delhi High Court · (2013) 2 AD 136 : (2013) ALLMR(Cri) 201 : (2013) 136 DRJ 35 : (2013) 2 ILR Delhi 819
High Courts15 Jan 2013Dismissed
Golfera Foods (India) Pvt. Ltd. Vs Asha Nath Warehousing Pvt. Ltd.
Delhi High Court · (2013) 197 DLT 234
Companies Act, 1956 — Section 433, 434
High Courts14 Jan 2013
The Securities and Exchange Board of India Vs A.P.L. Industries Ltd. and Others
Delhi High Court · (2013) 7 AD 225 : (2013) 2 BC 602 : (2013) 113 CLA 369 : (2013) 199 DLT 137 : (2013) 2 ILR Delhi 1295 : (2013) 118 SCL 210
High Courts14 Jan 2013Dismissed
Anita Sharma Vs State NCT of Delhi and Another
Delhi High Court · (2013) 2 AD 175 : (2013) 2 JCC 130
High Courts14 Jan 2013Dismissed
Mahesh Kumar Vs MCD and Others
Delhi High Court · (2013) 01 DEL CK 0163
High Courts14 Jan 2013Dismissed
IARI Stenographers Welfare Association Vs I.C. of Agricultural Research
Delhi High Court · (2013) 01 DEL CK 0149
High Courts14 Jan 2013
Commissioner of Service Tax Vs Consulting Engineering Services (I) Pvt. Ltd.
Delhi High Court · (2013) 2 AD 141 : (2013) 257 CTR 289 : (2013) 18 GSTR 419 : (2013) 3 ILR Delhi 2110 : (2013) 30 STR 586 : (2013) 39 STT 97 : (2013) 58 VST 133