High Courts14 Jan 2013Dismissed
Suman Kaushik Vs N.P. Kaushik
Delhi High Court · (2013) 01 DEL CK 0120
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,136 of 6,805
High Courts14 Jan 2013Allowed
Raghunandan Prasad and Others Vs The State
Delhi High Court · (2013) 2 AD 74 : (2013) 3 Crimes 1 : (2013) 2 JCC 911
High Courts14 Jan 2013Dismissed
Priyanka Construction (Baroda) (P) Ltd. Vs KLA Constructions Technologies P. Ltd.
Delhi High Court · (2013) 2 PLR 5
High Courts14 Jan 2013
Himanshu Singh Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0058
High Courts14 Jan 2013
Rakesh Kumar Vs Delhi Transport Corporation and Others
Delhi High Court · (2013) 01 DEL CK 0023
High Courts12 Jan 2013Dismissed
Indus Towers Ltd. Vs Unitech Wireless (Tamil Nadu) Pvt. Ltd. and Another
Delhi High Court · (2013) 3 AD 145
Arbitration and Conciliation Act, 1996 — Section 9
High Courts11 Jan 2013
Cholamandlam MS General Insurance Vs Sunita and Others
Delhi High Court · (2013) 01 DEL CK 0412
High Courts11 Jan 2013Dismissed
M/s. Mysore Lamps Works Ltd. Vs Girish Kumar Jain
Delhi High Court · (2013) 01 DEL CK 0389
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Jan 2013Dismissed
Union of India and Others Vs Brij Fertilizers Pvt. Ltd. and Others
Delhi High Court · (2013) 01 DEL CK 0375
High Courts11 Jan 2013Dismissed
Kehar Singh @ Kehri Vs State
Delhi High Court · (2013) 01 DEL CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 42(1), 42(2), 43Penal Code, 1860 (IPC) — Section 187
High Courts11 Jan 2013Disposed Off
Ramesh Kumar Mittal and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0350
Delhi Municipal Corporation Act, 1957 — Section 320, 321, 322
High Courts11 Jan 2013Disposed Off
Vijay Singhal and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 1 AD 767
Criminal Procedure Code, 1973 (CrPC) — Section 327
High Courts11 Jan 2013
Siddharth Optical Disc Pvt. Ltd. and Others Vs Union of India and Another
Delhi High Court · (2013) 198 DLT 210 : (2013) 195 ECR 221 : (2013) 288 ELT 17 : (2013) 18 GSTR 468
High Courts11 Jan 2013Dismissed
Raj Rani Vs Sardar Mohinder Singh and Another
Delhi High Court · (2013) 01 DEL CK 0263
High Courts11 Jan 2013Dismissed
Nutan Kumar and Another Vs Rajesh Arora and Others
Delhi High Court · (2013) 2 AD 177 : (2013) 134 DRJ 219 : (2013) 2 PLR 1
High Courts11 Jan 2013Dismissed
Worldlink Finance Ltd. Vs Regency Industries Ltd.
Delhi High Court · (2013) 01 DEL CK 0238
High Courts11 Jan 2013
Madhu Gupta Vs Director of Income Tax (Investigation) and Others
Delhi High Court · (2013) 256 CTR 21 : (2013) 198 DLT 650 : (2013) 4 ILR Delhi 2919 : (2013) 350 ITR 598 : (2013) 214 TAXMAN 246
High Courts11 Jan 2013
Commissioner of Income Tax-XII Vs Shri Kamal Wahal
Delhi High Court · (2013) 2 AD 256 : (2013) 258 CTR 251 : (2013) 2 ILR Delhi 1290 : (2013) 351 ITR 4 : (2013) 214 TAXMAN 287
High Courts11 Jan 2013
Ravi Kumar Vs State Rakesh @ Dhillo Vs State of the NCT of Delhi
Delhi High Court · (2013) 2 AD 89
High Courts11 Jan 2013
Yatendra Singh Meena and Another Vs Delhi Subordinate Services Selection Board and Others
Delhi High Court · (2013) 01 DEL CK 0164