High Courts10 Jan 2013Dismissed
Raj Kumar Nirala Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0247
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,138 of 6,805
High Courts10 Jan 2013
Association of Corporation and Apex Societies of Handlooms Vs Assistant Director of Income Tax
Delhi High Court · (2013) 2 AD 734 : (2013) 3 ILR Delhi 2104 : (2013) 351 ITR 287 : (2013) 213 TAXMAN 15
High Courts10 Jan 2013
NTPC Ltd. Vs DCIT and Others
Delhi High Court · (2013) 256 CTR 217 : (2013) 4 ILR Delhi 2455 : (2013) 350 ITR 614
High Courts10 Jan 2013Dismissed
Surinder Singh Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0201
High Courts10 Jan 2013Dismissed
Subhash Chander Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0199
High Courts10 Jan 2013Dismissed
M.S. Saxena and Another Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0194
High Courts10 Jan 2013
Rambagh Palace Hotels Private Limited Vs Deputy Commissioner of Income Tax, New Delhi Maharaj Jai Singh Vs Income Tax Officer
Delhi High Court · (2013) 3 AD 76 : (2013) 261 CTR 469 : (2013) 3 ILR Delhi 1703 : (2013) 350 ITR 660 : (2013) 214 TAXMAN 166
High Courts10 Jan 2013Dismissed
R. Kothandaraman Vs The Speaker, Lok Sabha Secretariat and Another
Delhi High Court · (2013) 1 AD 679 : (2013) 198 DLT 668 : (2013) LabIC 3820 : (2013) 2 SCT 712 : (2013) 2 SLJ 417
High Courts10 Jan 2013
Aarti Jain Vs Uma Shanker Vyas and Others
Delhi High Court · (2013) 01 DEL CK 0179
High Courts10 Jan 2013Dismissed
The Secretary (Health) Health and Family Welfare Department and Another Vs Lok Nayak Hospital Para Medical and Technical Union and Others Manoj Kumar Dhaka and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0172
High Courts10 Jan 2013
Lalea Trading Limited Vs Anant Raj Projects Pvt. Ltd. and Another
Delhi High Court · (2013) 2 AD 657 : (2013) 198 DLT 339 : (2013) 134 DRJ 1 : (2013) 3 ILR Delhi 1679
High Courts10 Jan 2013
Merck KGaA and Another Vs Mrs. Kusumben K. Bhagat et. al.
Delhi High Court · (2013) 2 AD 111 : (2013) 134 DRJ 216 : (2013) 53 PTC 446
High Courts10 Jan 2013
Central Bureau of Investigation Vs Smt Isha Devi and Others
Delhi High Court · (2013) 1 JCC 670
High Courts10 Jan 2013Allowed
P.N. Mehra Vs Union of India and Others
Delhi High Court · (2013) 2 AD 205 : (2013) 134 DRJ 387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Land Reforms Act, 1954 — Section 1(2)(c), 31, 50, 65A, 67Delhi Land Revenue Act, 1954 — Section 22
High Courts09 Jan 2013Disposed Off
Mala Mehra Vs MCD and Others
Delhi High Court · (2013) 01 DEL CK 0351
Delhi Municipal Corporation Act, 1957 — Section 128
High Courts09 Jan 2013
Urmila Kumari Vs Rukmani Devi and Others
Delhi High Court · (2013) 3 AD 133 : (2014) ALLMR(Cri) 172 : (2013) 2 BC 644
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 34, 420
High Courts09 Jan 2013
D.T.C. Vs Prem Nath and Others Through L.Rs.
Delhi High Court · (2013) 1 AD 734 : (2013) 138 FLR 676 : (2013) LLR 278
High Courts09 Jan 2013
In Re: In The Matter of World Tex Ltd. (in Liqn.)
Delhi High Court · (2013) 01 DEL CK 0283
High Courts09 Jan 2013Dismissed
Ashok Kumar and Others Vs Central Warehousing Corporation and Others
Delhi High Court · (2013) 3 AD 545
High Courts09 Jan 2013
Ashok Behuria Vs Ramesh Singh @ Joga Singh and Others
Delhi High Court · (2013) 4 AD 161