High Courts09 Jan 2013
S.K. Chaudhary and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 1 AD 779
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,139 of 6,805
High Courts09 Jan 2013
Arun Kumar Sharma Vs Union of India and Another
Delhi High Court · (2013) 199 DLT 47
High Courts09 Jan 2013Dismissed
The Management of Lrs. Institute Vs Devender Kumar
Delhi High Court · (2013) 2 AD 33 : (2013) 134 DRJ 236 : (2013) 137 FLR 438 : (2013) LabIC 820 : (2013) LLR 359
High Courts09 Jan 2013
Commissioner of Income Tax-VII Vs Avinash Jain
Delhi High Court · (2013) 1 AD 785 : (2013) 199 DLT 51 : (2013) 3 ILR Delhi 2092 : (2014) 362 ITR 441 : (2013) 214 TAXMAN 260
High Courts09 Jan 2013
M/s. Hindustan Petroleum Corpn Vs N.S. Rane
Delhi High Court · (2013) 2 AD 392 : (2013) 2 LLJ 280
High Courts09 Jan 2013
Chief Secretary, GNCT Delhi and Another Vs Sunil Rawat
Delhi High Court · (2013) 01 DEL CK 0206
High Courts09 Jan 2013
CIT Vs Hardarshan Singh
Delhi High Court · (2013) 3 AD 753 : (2013) 263 CTR 466 : (2013) 3 ILR Delhi 2097 : (2013) 350 ITR 427 : (2013) 216 TAXMAN 283
High Courts09 Jan 2013Allowed
United India Insurance Co. Ltd. Vs Ram Ashish Singh and Others
Delhi High Court · (2013) 01 DEL CK 0131
High Courts09 Jan 2013Dismissed
Dinesh Kumar and Another Vs Indian Airlines Ltd. and Others
Delhi High Court · (2013) 01 DEL CK 0106
High Courts09 Jan 2013Dismissed
Deepak Bhushan Gupta Vs Reshu Garg
Delhi High Court · (2013) 2 AD 438
High Courts09 Jan 2013Dismissed
Seema Chaturvedi Vs Navyug School Educational Society and Others
Delhi High Court · (2013) 2 SCT 702 : (2013) 3 SLJ 88
High Courts09 Jan 2013
Inderpal Thukral and Another Vs State and Another
Delhi High Court · (2013) 2 AD 84 : (2013) 1 ILR Delhi 705
High Courts09 Jan 2013Dismissed
Roor Singh Vs Union of India and Another
Delhi High Court · (2013) LabIC 2537
High Courts08 Jan 2013Disposed Off
Naveen Swami Vivekanand B.Ed College Vs National Council for Teacher Education and Another
Delhi High Court · (2013) 01 DEL CK 0385
Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 13, 17
High Courts08 Jan 2013Allowed
Subhash Chand Vs State Delhi Administration
Delhi High Court · (2013) 01 DEL CK 0381
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 2(d), 2(r), 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(1A), 2(ia), 2(ix)(j), 20, 24
High Courts08 Jan 2013Disposed Off
Delhi Transport Corporation Vs Raj Pal
Delhi High Court · (2013) 01 DEL CK 0349
Industrial Disputes Act, 1947 — Section 25, 25H, 33
High Courts08 Jan 2013Dismissed
Sh. Mahabir Singh Vs The Administrator Govt. of NCT of Delhi
Delhi High Court · (2013) 01 DEL CK 0270
High Courts08 Jan 2013
New Cawnpore Flour Mills Ltd. Vs Bakemans Industries P. Ltd.
Delhi High Court · (2013) 01 DEL CK 0260
High Courts08 Jan 2013Allowed
Rajinder Kumar Vs Punjab National Bank and Another
Delhi High Court · (2013) 4 AD 212 : (2013) 197 DLT 545 : (2013) 197 DLT 543 : (2013) LabIC 664