High Courts08 Jan 2013Allowed
Narender Kukreja Vs State and Another
Delhi High Court · (2013) 2 AD 181 : (2013) 197 DLT 363
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,140 of 6,805
High Courts08 Jan 2013
Sub-Inspector Tariq Ali Khan Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0218
High Courts08 Jan 2013Dismissed
Rinku Kumar Vs Govt. of NCTD and Others
Delhi High Court · (2013) 01 DEL CK 0207
High Courts08 Jan 2013
Amul Urhwareshe Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 1 ILR Delhi 702 : (2013) 2 JCC 113
High Courts08 Jan 2013Dismissed
Rohit House Occupants Welfare Association (Regd.) and Another Vs K.S. Chowdhary and Others
Delhi High Court · (2013) 01 DEL CK 0129
High Courts08 Jan 2013Dismissed
Satnam Dass Narang Vs D.D.A.
Delhi High Court · (2013) 1 AD 787 : (2013) 134 DRJ 37
High Courts08 Jan 2013Allowed
Sandeep and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 01 DEL CK 0075
High Courts08 Jan 2013Allowed
Om Prakash Singh Vs State (NCT of Delhi) and Others
Delhi High Court · (2013) 01 DEL CK 0057
High Courts08 Jan 2013Dismissed
Joginder Yesu Dass Vs State
Delhi High Court · (2013) 1 AD 675 : (2013) 1 JCC 681
High Courts08 Jan 2013
Maha Singh Vs Commissioner of Police, Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0024
High Courts08 Jan 2013Dismissed
Ganesh Chand Vs Union of India and Others
Delhi High Court · (2013) 1 LLN 482
High Courts08 Jan 2013Dismissed
UOI Vs K.L. Bablani
Delhi High Court · (2013) 198 DLT 644 : (2013) 1 LLN 478 : (2013) 2 SLJ 414
High Courts07 Jan 2013Dismissed
Blue Star Ltd. Vs M/S. Unison Hotels Ltd.
Delhi High Court · (2013) 133 DRJ 607
High Courts07 Jan 2013
Mahesh Singh @ Rati Ram Vs State of The NCT of Delhi
Delhi High Court · (2013) 4 AD 236
Evidence Act, 1872 — Section 32, 6Penal Code, 1860 (IPC) — Section 300, 301, 302, 304, 307
High Courts07 Jan 2013Dismissed
Mahipal Singh Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0379
High Courts07 Jan 2013Dismissed
Inland Road Transportation Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0357
High Courts07 Jan 2013
Sanjay Sugandhit Dhoop Vs Rajinder Singh and Another
Delhi High Court · (2013) 01 DEL CK 0352
Industrial Disputes Act, 1947 — Section 17B, 33C(1), 33C(2)
High Courts07 Jan 2013
Nirmal Vaid Vs State NCT of Delhi
Delhi High Court · (2013) 3 AD 170
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 90