COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,128 of 6,805
Charan Singh Vs Union of India and Another
Delhi High Court · (2013) 01 DEL CK 0335
Ester Industries Ltd. Vs Union of India and Others
Delhi High Court · (2013) 215 TAXMAN 673
Mgt. of Delhi Financial Corpn. Vs P.O. Labour Court and Another Devender Kumar Vs Secy. Labour, Govt. of NCT and Others
Delhi High Court · (2013) 137 FLR 966 : (2013) LLR 482
M/s. Shree Ram Buildwell Pvt. Ltd. Vs I and FC Department
Delhi High Court · (2013) 01 DEL CK 0311
Rajesh Kumar Verma Vs High Court of Delhi
Delhi High Court · (2013) 2 AD 628 : (2013) 198 DLT 199 : (2013) 134 DRJ 174
Shiv Bachan and Others Vs Ayodhya Textile Mill and Another
Delhi High Court · (2013) 01 DEL CK 0100
Dr. (Mrs.) Sur Bala Obeja Vs Union of India and Another
Delhi High Court · (2013) 134 DRJ 191
Bhim Singh Bajeli Vs P.O. Central Govt. Industrial Tribunal
Delhi High Court · (2013) 3 ILR Delhi 1724 : (2013) 2 LLN 371
Shivalik Bimetal Controls Ltd. Vs Income Tax Officer
Delhi High Court · (2013) 2 AD 719 : (2013) 4 ILR Delhi 2936 : (2013) 215 TAXMAN 441
Flight Center Travels Pvt. Ltd. Vs Flight Centre Limited and Another
Delhi High Court · (2013) 3 AD 548 : (2013) 198 DLT 407 : (2013) 53 PTC 256
Shahid Balwa Vs The Directorate of Enforcement
Delhi High Court · (2013) 6 AD 698 : (2013) 199 DLT 380
Ex. Constable Asha Ram Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0364
Bhandari Engineers and Builders Pvt. Ltd. Vs Maharia-Raj J.V. and Others
Delhi High Court · (2013) 2 ARBLR 469 : (2013) 134 DRJ 440
M/s. Anukampa Solutions Private Ltd. Vs Uttar Pradesh State Road Transport Corporation and Others
Delhi High Court · (2013) 2 AD 302 : (2013) 198 DLT 69 : (2013) 135 DRJ 175
Mohd. Mustaq Vs The State (NCT of Delhi)
Delhi High Court · (2013) 01 DEL CK 0278
P.D. Gupta and Another Vs ECE Industries Ltd.
Delhi High Court · (2013) 3 AD 180 : (2013) 138 DRJ 556 : (2013) 1 JCC 71
Sahib Singh Vs Arvinder Kaur and Others
Delhi High Court · (2013) 2 AD 318 : (2013) 134 DRJ 445 : (2013) 2 PLR 28
Ansal Properties and Infrastructure Ltd. Vs Housing and Urban Development Corporation Ltd.
Delhi High Court · (2013) 2 AD 351 : (2013) 1 ARBLR 345 : (2013) 199 DLT 577 : (2013) 199 DLT 574 : (2013) 134 DRJ 120