High Courts30 Jan 2013
Mrs. Madhur Bhargava and Others Vs Ms. Arati Bhargava and Another Ms. Arati Bhargava and Others Vs Mrs. Madhur Bhargava and Others
Delhi High Court · (2013) 135 DRJ 62 : (2013) 2 ILR Delhi 959
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,126 of 6,805
High Courts30 Jan 2013Dismissed
Nauman Ahmad Khan Vs Managing Committee Rabea Girls Public School and Others
Delhi High Court · (2013) 01 DEL CK 0326
High Courts30 Jan 2013
Commissioner of Income Tax Vs Bhushan Capital and Credits Services Pvt. Ltd.
Delhi High Court · (2013) 6 AD 630
High Courts30 Jan 2013
Hari Om Vs State
Delhi High Court · (2013) 2 Crimes 334 : (2013) 1 JCC 523 : (2012) 1 JCC 523
High Courts30 Jan 2013
Neelam and Another Vs Sada Ram and Others
Delhi High Court · (2013) 01 DEL CK 0290
High Courts30 Jan 2013Dismissed
The Principal Delhi College of Arts and Commerce Vs Mrs. Sunita Sharma and Another
Delhi High Court · (2013) 2 AD 454 : (2013) 3 ILR Delhi 1743
High Courts30 Jan 2013Dismissed
Lal Babu Sahni Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2013) 2 AD 721 : (2013) 1 JCC 540 : (2012) 1 JCC 540
High Courts30 Jan 2013Dismissed
Krish International P. Ltd. and Others Vs State and Another
Delhi High Court · (2013) 2 BC 340 : (2013) 179 CompCas 210 : (2013) 4 CompLJ 104 : (2013) 2 ILR Delhi 945 : (2013) 1 JCC 62
High Courts30 Jan 2013Dismissed
Vijay Singh Vs M/s. Hindustan Antibiotics Ltd. and Another
Delhi High Court · (2013) 2 ILR Delhi 941 : (2013) 1 JCC 86 : (2013) 3 RCR(Civil) 509 : (2013) 3 RCR(Criminal) 67
High Courts30 Jan 2013
Ravinder Kumar Thakur Vs State
Delhi High Court · (2013) 3 AD 184 : (2013) 2 JCC 806
High Courts30 Jan 2013
D.E. Shaw Composite Investments (Mauritius) Ltd. Vs Amar Ujala Publications Limited and Others
Delhi High Court · (2013) 6 AD 694 : (2013) 198 DLT 81
High Courts30 Jan 2013Dismissed
Kapil Dutt Bali Vs The UOI and Another
Delhi High Court · (2013) 2 AD 313 : (2013) 1 JCC 558
High Courts30 Jan 2013
The Indian Performing Right Society Ltd. Vs Gauhati Town Club and Another
Delhi High Court · (2013) 3 AD 333 : (2013) 134 DRJ 732 : (2014) 58 PTC 513
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 10Copyright Act, 1957 — Section 33, 51(a)(i), 51(a)(ii), 62(2), 62(2)
High Courts30 Jan 2013
Personnel Manager, Central Warehousing Corpn. Vs P.O., G.C.I.T. and Others
Delhi High Court · (2013) LLR 309
High Courts30 Jan 2013Dismissed
P.S. Vimal Vs UOI and Others
Delhi High Court · (2013) 01 DEL CK 0025
High Courts30 Jan 2013
J.M. Kohli Vs Vimal Kanta
Delhi High Court · (2013) 01 DEL CK 0019
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, 10, 100
High Courts29 Jan 2013
State Vs Kumari Mubin Fatima and Others Gulbeg Ali Vs State
Delhi High Court · (2013) 197 DLT 608 : (2013) 2 ILR Delhi 881 : (2013) 2 JCC 1099
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 156(3), 161, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 151, 302, 304B, 307, 34
High Courts29 Jan 2013
Indersons Motors Pvt. Ltd. Vs Regional Provident Fund Commissioner-II and Another
Delhi High Court · (2013) 138 FLR 126 : (2013) 3 LLJ 101 : (2013) LLR 631
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2A, 7(1), 7AEmployees State Insurance Act, 1948 — Section 75(2), 78
High Courts29 Jan 2013
Noor Salam Vs The State (Govt. NCT of Delhi)
Delhi High Court · (2013) 01 DEL CK 0402