High Courts01 Feb 2013Dismissed
Shivraj Krishan Gupta Vs Chander Krishan Gupta and Others
Delhi High Court · (2013) 2 AD 339 : (2013) 199 DLT 103 : (2013) 135 DRJ 96
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,124 of 6,805
High Courts01 Feb 2013Dismissed
Rama Devi Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0277
High Courts01 Feb 2013
Renu Vs Ganesh Singh
Delhi High Court · (2013) 199 DLT 33 : (2013) 2 DMC 155 : (2013) 134 DRJ 395
Hindu Marriage Act, 1955 — Section 24
High Courts01 Feb 2013
Bholu Khan Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 3 AD 328 : (2013) 134 DRJ 241 : (2013) 1 JCC 553 : (2013) 1 RCR(Civil) 956 : (2013) 1 RCR(Criminal) 980
High Courts01 Feb 2013
Commissioner of Income Tax Vs Bhushan Capital and Credits Services Ltd.
Delhi High Court · (2013) 260 CTR 393
High Courts01 Feb 2013
Delhi Chartered Accountants Society (Regd.) Vs Union of India and Others
Delhi High Court · (2013) 3 AD 68 : (2013) 257 CTR 73 : (2013) 196 ECR 181 : (2013) 3 ILR Delhi 1752 : (2013) 29 STR 461 : (2013) 38 STT 616 : (2013) 58 VST 246
High Courts01 Feb 2013
Bhagwati Printers Pvt. Ltd. Vs Ram Chander Singh
Delhi High Court · (2013) 8 AD 311 : (2013) 138 FLR 950 : (2013) 2 LLN 629
High Courts01 Feb 2013Dismissed
Fincap Portfolio Ltd. Vs State and Others
Delhi High Court · (2013) 2 BC 414 : (2013) 198 DLT 366 : (2013) 2 ILR Delhi 1345 : (2013) 1 JCC 58
Criminal Procedure Code, 1973 (CrPC) — Section 256, 468, 469, 473Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Feb 2013Dismissed
Smt. Jagir Kaur and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) 1 JCC 687
High Courts01 Feb 2013Dismissed
Azad Singh Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2013) 02 DEL CK 0118
High Courts01 Feb 2013Dismissed
S.K. Sharma Vs National Council for Cement of Building Material and Another
Delhi High Court · (2013) 134 DRJ 397
High Courts01 Feb 2013Dismissed
Shehnaz Begum Vs Abdul Khaliq
Delhi High Court · (2013) 02 DEL CK 0073
High Courts31 Jan 2013Dismissed
National Highways Authority of India Vs Oriental Structural Engineers Pvt. Ltd.-Gammon India Ltd. (JV)
Delhi High Court · (2013) 2 AD 450 : (2013) 2 ARBLR 264 : (2013) 2 PLR 38
High Courts31 Jan 2013Dismissed
Zile Singh Vs Land Acquisition Collector and Others
Delhi High Court · (2013) 01 DEL CK 0394
High Courts31 Jan 2013Dismissed
Smt. Madhumita Kaur Vs Shri Zile Singh
Delhi High Court · (2013) 3 BC 536 : (2013) 2 ILR Delhi 1335 : (2013) 1 JCC 74
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 177, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jan 2013Allowed
Iqbal Chand Vs Govt. of NCT of Delhi and Others J.P. Sharma and Others through Legal Heirs Vs Delhi Power Co. Ltd. and Others Murli Dhar Mishra Vs GNCT of Delhi and Others Janak Singh Rana Vs Delhi Transco Ltd.
Delhi High Court · (2013) 6 AD 36 : (2013) 199 DLT 520
Constitution of India, 1950 — Article 226
High Courts31 Jan 2013
Sachin Malik and Others Vs State and Another
Delhi High Court · (2013) 2 DMC 262
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 307, 406, 498A, 506
High Courts31 Jan 2013
Aar Tee Transport Co. Pvt. Ltd. Vs Commissioner, Department of Trade and Taxes and Others
Delhi High Court · (2013) 199 DLT 259
Constitution of India, 1950 — Article 226Delhi Value Added Tax Act, 2004 — Section 74(4), 74(8), 74(9)Limitation Act, 1963 — Section 14
High Courts31 Jan 2013Allowed
Sushil Kumar Gupta Vs Smt. Prem Gupta and Others
Delhi High Court · (2013) 2 AD 598 : (2013) 135 DRJ 341