High Courts08 Feb 2013
Reserve Bank of India Vs Presiding Officer and Others
Delhi High Court · (2013) 02 DEL CK 0180
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,119 of 6,805
High Courts08 Feb 2013Dismissed
Md. Salman Khan Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0152
High Courts08 Feb 2013
Sunder Singh Vs P.O. Industrial Tribunal-I and Another
Delhi High Court · (2013) 137 FLR 732 : (2013) 2 LLJ 837 : (2013) LLR 420
High Courts08 Feb 2013
New India Assurance Co. Ltd. Vs Rinku Kumar and Others
Delhi High Court · (2013) 3 RCR(Civil) 608
High Courts08 Feb 2013
Kuldip Singh, Surinder Pal, Charanjit Singh @ Chanche @ Chinna and Gurmukh Singh @ Laddu Vs State
Delhi High Court · (2013) 4 AD 909
High Courts08 Feb 2013
M/s. Jay Bharat Maruti Ltd. Vs Asstt. Commissioner of Income Tax and Others
Delhi High Court · (2013) 6 AD 666 : (2013) 258 CTR 462 : (2013) 351 ITR 342
High Courts08 Feb 2013Dismissed
N.D.M.C. Vs Anil Kumar Khanna
Delhi High Court · (2013) 02 DEL CK 0063
High Courts08 Feb 2013Dismissed
O.P. Sharma and Others Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0057
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts08 Feb 2013
Commissioner of Income Tax Vs Jaswinder Singh Ahuja
Delhi High Court · (2013) 259 CTR 213 : (2013) 351 ITR 262
High Courts08 Feb 2013Dismissed
Brahamdev Pandit Vs State (NCT) of Delhi
Delhi High Court · (2013) 2 AD 389 : (2013) 1 JCC 537 : (2012) 1 JCC 537
High Courts08 Feb 2013Dismissed
S. Kalyani Vs Central Bureau of Investigation
Delhi High Court · (2013) 2 ILR Delhi 1055 : (2013) 1 JCC 619
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 19, 19(3)(c)
High Courts07 Feb 2013
Tej Singh Vs President Service Institute
Delhi High Court · (2013) 139 FLR 863 : (2013) 2 LLJ 702
High Courts07 Feb 2013
Firoz Khan Vs State
Delhi High Court · (2013) 5 AD 417 : (2013) 1 JCC 614
Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts07 Feb 2013
M/s. Centaur Hotel Ltd. Vs P.O. Industrial Tribunal and Another
Delhi High Court · (2013) 4 AD 690 : (2013) 137 FLR 1090 : (2013) LLR 472
Industrial Disputes Act, 1947 — Section 33, 33(3), 33A
High Courts07 Feb 2013Dismissed
Shri A.K. Jain Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0209
High Courts07 Feb 2013
Commonwealth Games Village Allottees Welfare Association Vs DDA and Others Anoop Sharma and Others Vs DDA and Another
Delhi High Court · (2013) 02 DEL CK 0181
High Courts07 Feb 2013Allowed
Ganesh Krishnamurthy Vs The State (NCT of Delhi) and Another
Delhi High Court · (2013) 135 DRJ 692 : (2013) 2 ILR Delhi 1354 : (2013) 1 JCC 788
High Courts07 Feb 2013
Satya Infrastructure Ltd. and Others Vs Satya Infra and Estates Pvt. Ltd.
Delhi High Court · (2013) 3 AD 176 : (2013) 54 PTC 419 : 2013 SCC Del 508
High Courts07 Feb 2013Dismissed
MAC Associates Vs SP Singh Chandel and Another
Delhi High Court · (2013) 3 AD 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Registration Act, 1908 — Section 17(1A)Transfer of Property Act, 1882 — Section 53A, 53A