High Courts13 Feb 2013
Govt. of NCT of Delhi and Others Vs Ravi Prakash Meena
Delhi High Court · (2013) 02 DEL CK 0123
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,116 of 6,805
High Courts13 Feb 2013
Commissioner of Police and Another Vs Narender Kumar Singh Hawa Singh Vs Commissioner of Police and Another Govt. of NCT of Delhi and Others Vs Parveen Kumar
Delhi High Court · (2013) 02 DEL CK 0120
High Courts13 Feb 2013
Ram Niwas Vs Municipal Corporation of Delhi
Delhi High Court · (2013) 2 LLJ 499
High Courts13 Feb 2013Dismissed
Bhim Sen Singh Vs University of Delhi and Others
Delhi High Court · (2013) 02 DEL CK 0084
Constitution of India, 1950 — Article 19(1), 311Telegraph Act, 1885 — Section 3(6)
High Courts13 Feb 2013
Oriental Insurance Co Ltd. Vs Jai Devi Verma and Others
Delhi High Court · (2013) 3 RCR(Civil) 611
High Courts13 Feb 2013Dismissed
Anwar Alam Vs Jamia Milia Islamia and Others
Delhi High Court · (2013) 02 DEL CK 0066
High Courts13 Feb 2013Dismissed
National Insurance Co. Ltd. Vs Mona Mehdiratta and Others
Delhi High Court · (2013) 3 ACC 314
High Courts13 Feb 2013
Meenu Thakur Vs Somerville School and Others
Delhi High Court · (2013) 02 DEL CK 0013
High Courts13 Feb 2013Dismissed
S. Paul Vs Engineers India Limited and Others
Delhi High Court · (2013) 2 LLJ 627
High Courts13 Feb 2013
Wipro Limited Vs Union of India
Delhi High Court · (2013) 158 CTR 76 : (2013) 197 ECR 268 : (2013) 2 ILR Delhi 1374 : (2013) 29 STR 545 : (2013) 39 STT 639 : (2013) 61 VST 194
High Courts13 Feb 2013Dismissed
Anil Kumar Vs Kartar Singh and Another
Delhi High Court · (2013) 02 DEL CK 0002
High Courts12 Feb 2013
Rajesh @ Dai Vs State
Delhi High Court · (2013) 3 AD 279
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Feb 2013Dismissed
S. Elhance Vs State Bank of India
Delhi High Court · (2013) 02 DEL CK 0342
High Courts12 Feb 2013Disposed Off
Debjyoti Gupta Vs Indiabulls Securities Ltd. and Another
Delhi High Court · (2013) 02 DEL CK 0295
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts12 Feb 2013Dismissed
P.C. Sen Vs Union of India and Others
Delhi High Court · (2013) 02 DEL CK 0292
Air Corporations Act, 1953 — Section 9
High Courts12 Feb 2013Dismissed
Bhupinder Singh Vs Tarun Puri and Another
Delhi High Court · (2013) 4 BC 72 : (2013) 3 RCR(Criminal) 813
Companies Act, 1956 — Section 291, 292, 293Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts12 Feb 2013Dismissed
Ajay Mangla and Others Vs Surinder Kumar and Others
Delhi High Court · (2013) 3 AD 62
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Feb 2013Dismissed
Sunita Rani Vs Govt. of Haryana and Others
Delhi High Court · (2013) 02 DEL CK 0239
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4, Order 7 Rule 1(e), Order 7 Rule 11(a), 20(c)Constitution of India, 1950 — Article 226, 226(2)Criminal Procedure Code, 1973 (CrPC) — Section 177