COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,114 of 6,805

High Courts15 Feb 2013Dismissed

M/s. Surya Vinayaka Industries Ltd. and Others Vs CVCIGP II Client Rose Hill Ltd. and Another Sanjay Jain and Others Vs CVCIGP II Employees Rose Hill Ltd. and Another

Delhi High Court · (2013) 3 BC 236 : (2013) 3 RCR(Civil) 600

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High Courts15 Feb 2013Dismissed

Deen Dayal Upadhyaya Hospital and Others Vs Mahesh Bhardwaj and Others

Delhi High Court · (2013) 1 LLN 663

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High Courts15 Feb 2013

Narinder Pal Kaur Chawla (Mrs.) Vs Mrs. Joginder Kaur Chawla and Others

Delhi High Court · (2013) 3 AD 29 : (2013) 198 DLT 51 : (2013) 1 DMC 811 : (2013) 134 DRJ 727

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 33 Rule 1, 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20

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High Courts14 Feb 2013

Ramesh Sippy Vs Pen India Pvt. Ltd. and Another

Delhi High Court · (2013) 3 AD 57 : (2013) 198 DLT 502 : (2013) 134 DRJ 663

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 3, Order 23 Rule 1, Order 23 Rule 4, Order 39 Rule 1

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High Courts14 Feb 2013Dismissed

Dav College Managing Committee Vs Suriender Rana and Another

Delhi High Court · (2013) 02 DEL CK 0399

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High Courts14 Feb 2013

E.I. Dupont India Pvt. Ltd. and Another Vs The Deputy Commissioner of Income Tax

Delhi High Court · (2013) 351 ITR 299

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High Courts14 Feb 2013Dismissed

Ali Hasan Vs State

Delhi High Court · (2013) 3 AD 125

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302

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High Courts14 Feb 2013

Commissioner of Income Tax Vs K and Co.

Delhi High Court · (2013) 259 CTR 398 : (2014) 364 ITR 93 : (2013) 214 TAXMAN 1

Income Tax Act, 1961 — Section 32AB, 56

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High Courts14 Feb 2013Allowed

Beg Raj Indoria Vs Union of India and Others

Delhi High Court · (2013) 4 ILR Delhi 2955

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High Courts14 Feb 2013

Green Estate and HRE Plot Holders Vs Sh. Inderjit Singh Bedi and Others

Delhi High Court · (2013) 02 DEL CK 0276

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High Courts14 Feb 2013Allowed

Ravinder Kumar and Others Vs South Delhi Municipal Corporation

Delhi High Court · (2013) 4 AD 32

Constitution of India, 1950 — Article 226

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High Courts14 Feb 2013Dismissed

State Vs Bhawna Sharma Raj Kumari Vs State NCT of Delhi and Another

Delhi High Court · (2013) 3 AD 596 : (2013) 202 DLT 171 : (2013) 2 JCC 818

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 107, 306, 34, 406, 420

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High Courts14 Feb 2013Allowed

Anita Rani Vs Delhi Sikh Gurudwara Management Committee and Others G.S. Virk and Others Vs School Management of Guru Harkrishan Public School and Others T.P. Singh Vs Guru Harkrishan Public School and Others

Delhi High Court · (2013) 3 AD 482

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High Courts14 Feb 2013Dismissed

B.S. Oberoi Vs P.S. Oberoi and Others

Delhi High Court · (2013) 4 AD 627

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High Courts14 Feb 2013Allowed

M.C.D. Vs Nirankar Singh and Others

Delhi High Court · (2013) 139 FLR 584 : (2013) LabIC 1254 : (2013) 2 LLJ 809 : (2013) LLR 562

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High Courts14 Feb 2013

CIT Vs M/s. K. and Co.

Delhi High Court · (2013) 02 DEL CK 0177

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High Courts14 Feb 2013

Vijay Bahadur Vs State (N.C.T.) of Delhi

Delhi High Court · (2013) 135 DRJ 626 : (2013) 2 ILR Delhi 1109 : (2013) 2 JCC 856

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts14 Feb 2013

O.B.C. Vs Commr. of Income Tax-1 and Another

Delhi High Court · (2013) 3 ILR Delhi 2145

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High Courts14 Feb 2013Dismissed

Kavita Kumari Vs State and Others

Delhi High Court · (2013) 5 AD 337 : (2013) 1 JCC 742 : (2013) 2 RCR(Criminal) 1002

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High Courts14 Feb 2013

Ram Darash and Others Vs Mahesh Kumar Mandal

Delhi High Court · (2013) 02 DEL CK 0030

Civil Procedure Code, 1908 (CPC) — Section 100

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