COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,111 of 6,805

High Courts19 Feb 2013

Sheela Joshi and Others Vs Air India (Formly Known as National Aviation Company of India Ltd. (NACIL)

Delhi High Court · (2013) 4 AD 196

Constitution of India, 1950 — Article 14, 226, 299Industrial Disputes Act, 1947 — Section 10, 2(k), 25L, 25N, 29

High Courts19 Feb 2013

Pramod Hatwal (Dr.) Vs ACU Magnetic Treatment Centre LLC

Delhi High Court · (2013) 3 AD 169

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1A

High Courts19 Feb 2013Dismissed

Anil Kumar Vs Sunita and Others

Delhi High Court · (2013) 2 DMC 490 : (2013) 3 RCR(Criminal) 818

High Courts19 Feb 2013

Puneet Kumar Agarwal Vs M/s. Imaginations Agri Exports and Others

Delhi High Court · (2013) 02 DEL CK 0359

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 7 Rule 10Negotiable Instruments Act, 1881 (NI) — Section 138, 20, 87

High Courts19 Feb 2013Dismissed

Seema Nayyar Vs M.C.D. and Others M.C.D. Vs Raghu Nayyar

Delhi High Court · (2013) 02 DEL CK 0341

Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 116A(2), 147Limitation Act, 1963 — Section 14

High Courts19 Feb 2013Disposed Off

Friends Foundation Vs Nar Bahadur

Delhi High Court · (2014) 1 RCR(Civil) 494

High Courts19 Feb 2013Disposed Off

Birender Thakur Vs Delhi Jal Board

Delhi High Court · (2013) 3 ACC 298

High Courts19 Feb 2013Dismissed

Ravinder Singh Vs Union of India and Others

Delhi High Court · (2013) 203 DLT 64 : (2013) 1 ILR Delhi 687

High Courts19 Feb 2013Dismissed

Pratap Singh Vs Delhi Development Authority

Delhi High Court · (2013) 02 DEL CK 0280

High Courts19 Feb 2013

Mohinder Kaur Bajaj and Others Vs DDA and Another

Delhi High Court · (2013) 4 AD 635 : (2013) 4 ILR Delhi 2977

High Courts19 Feb 2013

Qumarul Hasan and Another Vs State

Delhi High Court · (2013) 3 AD 173

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts19 Feb 2013Dismissed

Vidhu Sethi Vs State and Another

Delhi High Court · (2013) 6 AD 500 : (2013) 200 DLT 294 : (2013) 3 JCC 177

High Courts19 Feb 2013

Mool Chand Khairati Ram Hospital and Ayurvedic Research Institute Vs George Xavier and Another

Delhi High Court · (2013) 4 AD 739

Industrial Disputes Act, 1947 — Section 17B, 17B

High Courts19 Feb 2013

Airports Authority of India Vs Nirmala Devi and Others

Delhi High Court · (2013) 199 DLT 373 : (2013) 135 DRJ 431 : (2013) 134 DRJ 497

High Courts19 Feb 2013

Social Jurist, A Civit Rights Group Vs Govt. of NCT of Delhi and Another Delhi Commission for Protection of Child Rights Vs Union of India and Others

Delhi High Court · AIR 2013 Delhi 52 : (2013) 198 DLT 384 : (2013) 134 DRJ 529 : (2013) 3 RCR(Civil) 42 : (2013) 2 SCT 800 : (2013) 3 SLJ 244

Commission for Protection of Child Rights Act, 2005 — Section 15(ii)Constitution of India, 1950 — Article 19, 21, 21A, 39, 41Delhi School Education Act, 1973 — Section 3(1)

High Courts19 Feb 2013Dismissed

The Management of Ashok Hotel Vs Their Workman and Another

Delhi High Court · (2013) LLR 352

High Courts19 Feb 2013

Rishi Raj and Another Vs State

Delhi High Court · (2013) 3 AD 584

High Courts19 Feb 2013

Neelam Singh and Others Vs Dolphin International and Others

Delhi High Court · (2013) 2 ACC 268 : (2013) ACJ 1143 : (2014) 1 ALLMR 28 : (2013) 2 AnWR 856 : (2013) 3 RCR(Civil) 630

High Courts19 Feb 2013

Dalail Singh Vs Lachman Singh and Others

Delhi High Court · (2013) 02 DEL CK 0036

High Courts18 Feb 2013

Ajay Kumar Sharma Vs Commissioner of Income Tax and Another

Delhi High Court · (2013) 134 DRJ 658 : (2013) 351 ITR 428 : (2013) 214 TAXMAN 518

Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 80IB