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Delhi High Court judgments

1,36,095 judgments · page 4,109 of 6,805

High Courts22 Feb 2013

Shivani Sharma Vs Ram Chander and Others

Delhi High Court · (2013) 1 ACC 866 : (2013) 3 RCR(Civil) 837

Criminal Procedure Code, 1973 (CrPC) — Section 165, 172(2), 311, 374, 375Evidence Act, 1872 — Section 114, 121, 122, 123, 124Penal Code, 1860 (IPC) — Section 279, 302, 338, 34
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High Courts21 Feb 2013

Commissioner of Income Tax Vs Gita Duggal

Delhi High Court · (2013) 4 AD 897 : (2013) 257 CTR 208 : (2013) 2 ILR Delhi 1410 : (2013) 357 ITR 153 : (2013) 214 TAXMAN 51

General Clauses Act, 1897 — Section 13, 13(2)Income Tax Act, 1961 — Section 260A, 54, 54(1), 54F
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High Courts21 Feb 2013Dismissed

Javed Vs State

Delhi High Court · (2013) 4 JCC 2434

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 337, 354, 376, 376(2)(f), 377
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High Courts21 Feb 2013

Mohinder Sharma Vs State

Delhi High Court · (2013) 3 AD 297 : (2013) 199 DLT 588

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161, 313, 357Evidence Act, 1872 — Section 114, 114(a), 27, 65B, 8
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High Courts21 Feb 2013Dismissed

Mohd. Kallu Vs State

Delhi High Court · (2013) 2 ILR Delhi 1159

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 342, 376, 506
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