High Courts27 Feb 2013Dismissed
Brig. P.J.S. Rangar and Another Vs UOI and Others
Delhi High Court · (2013) LabIC 2940
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,106 of 6,805
High Courts27 Feb 2013Dismissed
Rajiv Mahendru and Another Vs Chairman-MD, Indian Railways Catering and Tourism Corporation and Another
Delhi High Court · (2013) 3 AD 711
High Courts27 Feb 2013
Pradeep @ Sheru @ Sher Singh Vs State
Delhi High Court · (2013) 3 AD 439
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts27 Feb 2013Dismissed
Union of India and Others Vs Malhotra Book Depot
Delhi High Court · (2013) 134 DRJ 504 : (2013) 54 PTC 165
Constitution of India, 1950 — Article 226, 300ATrade and Merchandise Marks Act, 1958 — Section 2(r), 25, 25(3), 25(4), 26
High Courts27 Feb 2013
Commissioner of Income Tax Vs Madhushree Gupta
Delhi High Court · (2013) 4 AD 625
Income Tax Act, 1961 — Section 271(1)(c), 80AB, 80HHC
High Courts27 Feb 2013
The Director of Income Tax Vs Goodyear Tire and Rubber Company
Delhi High Court · (2013) 258 CTR 464 : (2014) 360 ITR 159 : (2013) 214 TAXMAN 669
Constitution of India, 1950 — Article 226Finance (No. 2) Act, 2004 — Section 97(13), 98Income Tax Act, 1961 — Section 10(38)
High Courts27 Feb 2013Dismissed
Miss Uma Pawar and Another Vs Mr. Nizamuddin and Others
Delhi High Court · (2013) 2 JCC 879
High Courts26 Feb 2013Allowed
Ganga Sharan @ Chotu and Another Vs State of Delhi
Delhi High Court · (2013) 02 DEL CK 0415
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 202, 376, 506
High Courts26 Feb 2013Dismissed
M.G. Attri Vs S.K. Jain
Delhi High Court · (2013) 3 AD 201 : (2013) 3 ILR Delhi 2176 : (2013) 2 JCC 831
High Courts26 Feb 2013Dismissed
Neena Bhagat and Others Vs Laj Sharan Kaur and Others
Delhi High Court · (2013) 02 DEL CK 0362
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151Constitution of India, 1950 — Article 227
High Courts26 Feb 2013Disposed Off
Dorling Kindersley (India) Pvt. Ltd. Vs Sanguine Technical Publishers and Others
Delhi High Court · (2013) 02 DEL CK 0356
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts26 Feb 2013Dismissed
Ms. Madhuri Vs UOI and Another
Delhi High Court · (2013) 02 DEL CK 0330
High Courts26 Feb 2013Disposed Off
Madhu Arora Alias Hony Monga Vs Delhi Development Authority
Delhi High Court · (2013) 4 ILR Delhi 3001
High Courts26 Feb 2013
Rama Paper Mills Ltd. Vs Union of India and Another
Delhi High Court · (2014) 2 AD 513
High Courts26 Feb 2013
Islam Vs Delhi Transport Corporation and Another
Delhi High Court · (2013) 02 DEL CK 0288
High Courts26 Feb 2013
Delhi Tourism and Transportation Development Corp. Ltd. Vs Azad Singh
Delhi High Court · (2013) 135 DRJ 480 : (2013) 137 FLR 727 : (2013) LLR 391
High Courts26 Feb 2013Dismissed
Govt. of NCT of Delhi and Others Vs Mool Chand Sharma
Delhi High Court · (2013) 135 DRJ 705
High Courts26 Feb 2013Allowed
Oriental Insurance Company Ltd. Vs Anita and Others and Babita and Others Babita and Others Vs Surender and Another
Delhi High Court · (2013) 2 ACC 282
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 165, 173Evidence Act, 1872 — Section 164
High Courts26 Feb 2013
Director of Income Tax (Exemption) Vs Abul Kalam Azad Islamic Awakening
Delhi High Court · (2013) 5 AD 44
Income Tax Act, 1961 — Section 11, 11(2)(b), 11(5), 11(5)(x), 12
High Courts26 Feb 2013
Commissioner of Service Tax Delhi Vs Bharti Airtel Limited
Delhi High Court · (2013) 22 GSTR 54 : (2013) 30 STR 451 : (2013) 64 VST 53
Central Excises and Salt Act, 1944 — Section 35G, 35H, 35LFinance Act, 1994 — Section 73(1)(a), 83