High Courts04 Mar 2013
Sh. Rajan Sharma Vs Union of India and Another
Delhi High Court · (2013) LabIC 2185
Criminal Procedure Code, 1973 (CrPC) — Section 340Railway Claims Tribunal Act, 1987 — Section 10, 10(c), 5, 5(3), 7
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Delhi High Court judgments
1,36,095 judgments · page 4,104 of 6,805
High Courts04 Mar 2013
Ram Sunder Vs The State (N.C.T. of Delhi)
Delhi High Court · (2013) CriLJ 2495
High Courts04 Mar 2013
Kanwaljeet Kaur Bedi Vs Aditya Birla Retail Ltd. and Another
Delhi High Court · (2013) 199 DLT 100
Arbitration and Conciliation Act, 1996 — Section 31(1), 31(5), 34, 34(3)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Mar 2013
Dabur India Ltd. Vs M/S. Laxminarayan Industries
Delhi High Court · (2013) 4 AD 116 : (2013) 3 AD 211 : (2013) 199 DLT 166 : (2013) 135 DRJ 477 : (2013) 54 PTC 574
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Mar 2013Dismissed
Sumit Lal Vs State and Another
Delhi High Court · (2014) 1 Crimes 273 : (2013) 3 Crimes 6 : (2013) 2 JCC 904
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(s), 20, 29
High Courts01 Mar 2013
Oberoi Flight Services Vs Sudesh Yadav
Delhi High Court · (2013) 138 FLR 276 : (2013) LLR 564
Constitution of India, 1950 — Article 226
High Courts01 Mar 2013Dismissed
Rajeev Bhalla Vs State and Another
Delhi High Court · (2013) 4 AD 496 : (2013) 2 JCC 126
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Mar 2013Dismissed
BSES Yamuna Power Ltd. Vs Babu Ram Jain and Others
Delhi High Court · (2013) 03 DEL CK 0233
Delhi High Court Act, 1966 — Section 10Limitation Act, 1963 — Section 5
High Courts01 Mar 2013Disposed Off
Union of India and Another Vs S.K. Sharma and Another
Delhi High Court · (2013) 03 DEL CK 0229
High Courts01 Mar 2013Disposed Off
Suresh Kumar Sharma Vs Sree Sidh Woollen Industries
Delhi High Court · (2013) 4 BC 677
High Courts01 Mar 2013Dismissed
Krishan Sharma Vs Raj Rani Bhardwaj and Others
Delhi High Court · AIR 2013 Delhi 136
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 23
High Courts01 Mar 2013
Ester Industries Ltd. Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0122
Income Tax Act, 1961 — Section 115JB, 129, 147, 148, 151(1)
High Courts01 Mar 2013
Saipem Triune Engineering Pvt. Ltd. and Another Vs Assistant Commissioner of Income Tax
Delhi High Court · (2013) 6 AD 49 : (2013) 199 DLT 134 : (2014) 364 ITR 154
Income Tax Act, 1961 — Section 143(3), 220(2), 40A(2)
High Courts01 Mar 2013Allowed
Sankalp Singh Vs Prarthana Chandra
Delhi High Court · (2013) 6 AD 16 : (2013) 135 DRJ 487
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(ia), 13B, 13B(1)
High Courts01 Mar 2013Dismissed
NCT of Delhi and Others Vs Pramod Kumar and Others
Delhi High Court · (2013) 03 DEL CK 0083
High Courts01 Mar 2013
Parvinder S. Behuria Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0036
High Courts28 Feb 2013
Shri Naval Kishore and Another Vs Shri Jugal Kishore and Another
Delhi High Court · (2013) 02 DEL CK 0381
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Hindu Succession Act, 1956 — Section 6