High Courts14 Mar 2013

Dr. Anup Kumar Srivastava Vs State CBI

Delhi High Court · (2013) 4 AD 179 : (2014) 301 ELT 610 : (2013) 1 JCC 755 : (2013) 2 RCR(Criminal) 910

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 162, 168, 170Delhi Police Special Establishment Act, 1946 — Section 5, 6, 6(2), 6(A), 6(A)(1)Penal Code, 1860 (IPC) — Section 120B
High Courts14 Mar 2013

Surender Krishan Seth Vs The State

Delhi High Court · (2013) 3 AD 568 : (2013) 2 JCC 827

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118, 8Penal Code, 1860 (IPC) — Section 376
High Courts13 Mar 2013

Star India Pvt. Ltd. Vs Piyush Agarwal and Others

Delhi High Court · (2013) 54 PTC 222

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 19(1)(a), 19(2)Copyright Act, 1957 — Section 16, 18, 19, 2(y), 30