COURT ARCHIVE

Delhi High Court judgments

1,36,098 judgments · page 4,086 of 6,805

High Courts05 Apr 2013

Pushp Steels and Mining Pvt. Ltd. Vs S.K. Sarawagi and Co. Ltd. and Others

Delhi High Court · (2013) 5 AD 464

Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(1), 11(2), 11(4), 11(5)

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High Courts05 Apr 2013Dismissed

Kulwant Kaur and Another Vs The State and Others

Delhi High Court · (2013) 5 AD 624 : (2013) 200 DLT 41

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 299, 384, 63

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High Courts05 Apr 2013

RPG Cellular Investment and Holdings (P) Ltd. and Another Vs Assistant Commissioner of Income Tax and Another

Delhi High Court · (2013) 263 CTR 13 : (2013) 355 ITR 310 : (2013) 215 TAXMAN 103

Income Tax Act, 1961 — Section 10, 10(23g), 115O, 143(3), 147

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High Courts05 Apr 2013

Ravinder Kaur Vs Delhi Development Authority

Delhi High Court · (2013) 137 DRJ 124 : (2013) 4 ILR Delhi 3073

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High Courts04 Apr 2013Allowed

Krishna Devi Vs State and Another

Delhi High Court · (2014) 1 JCC 385

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 190(1)(b), 200, 202Penal Code, 1860 (IPC) — Section 323, 325, 34, 509

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High Courts04 Apr 2013Dismissed

United India Insurance Co. Ltd. Vs Amaratta and Others

Delhi High Court · (2013) 2 ACC 535 : (2014) ACJ 1706

Penal Code, 1860 (IPC) — Section 379

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High Courts04 Apr 2013Allowed

Indra Pal Singh Vs Food Corporation of India and Others

Delhi High Court · (2013) 200 DLT 179 : (2013) 136 DRJ 147 : (2013) LabIC 2415

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High Courts04 Apr 2013

Parmod Kumar Gupta Vs Public Information Officer

Delhi High Court · (2014) 2 AD 28

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High Courts04 Apr 2013Dismissed

Chander Shamsher Singh Vs Indian Railways Catering and Tourism Corpn. Ltd.

Delhi High Court · (2013) LabIC 2808

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High Courts04 Apr 2013Dismissed

Deepak Kumar Mendiratta Vs Surender Kumar

Delhi High Court · (2013) 7 AD 451 : (2013) 201 DLT 588 : (2013) 136 DRJ 642

Evidence Act, 1872 — Section 68

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High Courts04 Apr 2013

DRS Logistics (P) Ltd. Vs Rajesh Agarwal and Another

Delhi High Court · (2013) 199 DLT 527 : (2013) 135 DRJ 721 : (2013) 54 PTC 572

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High Courts04 Apr 2013Dismissed

Ravinder Singh Vs UOI and Others

Delhi High Court · (2013) 04 DEL CK 0142

Constitution of India, 1950 — Article 226Indo-Tibetan Border Police Force Act, 1992 — Section 21, 21(d), 35, 35(b), 43

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High Courts04 Apr 2013Allowed

R.K. Gupta Vs Union of India and Others

Delhi High Court · (2013) 137 DRJ 457

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High Courts04 Apr 2013

Tinu Public School and Another Vs Taramani Sharma and Another

Delhi High Court · (2013) 04 DEL CK 0126

Delhi School Education Act, 1973 — Section 10

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High Courts04 Apr 2013

Navpreet Kaur Chadha Vs UOI and Another

Delhi High Court · (2013) CriLJ 2683

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1), 8(f)Constitution of India, 1950 — Article 21, 22(3)(b)

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High Courts04 Apr 2013Dismissed