High Courts08 Apr 2013
Shakuntla Navani Vs Indian Institute of Technology
Delhi High Court · (2013) 4 AD 233
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,084 of 6,805
High Courts08 Apr 2013
Neha Vs State and Another
Delhi High Court · (2013) 5 AD 284 : (2013) 3 JCC 1538 : (2013) 4 RCR(Criminal) 188
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts08 Apr 2013
Delhi Development Authority Vs V.S. Kasturia
Delhi High Court · (2013) 6 AD 556 : (2013) 200 DLT 264 : (2013) 136 DRJ 619
High Courts08 Apr 2013Allowed
Throw Ball Federation of India Vs Union of India and Others
Delhi High Court · (2013) 3 AD 636 : (2013) 136 DRJ 452
Constitution of India, 1950 — Article 226
High Courts08 Apr 2013
M.S. Chain Vs Under Secretary, Government of India, Ministry of Finance, Central Board of Direct Taxes and Others
Delhi High Court · (2013) 354 ITR 310
High Courts08 Apr 2013Dismissed
Natasha Singh (Ms.) Vs Central Bureau of Investigation (State)
Delhi High Court · (2013) 4 AD 407 : (2013) 2 JCC 956
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts08 Apr 2013Disposed Off
Delhi Development Authority Vs Mata Prasad
Delhi High Court · (2013) 04 DEL CK 0243
High Courts08 Apr 2013Dismissed
Satish Kumar Vs Union of India and Others
Delhi High Court · (2013) LabIC 2290
Constitution of India, 1950 — Article 226
High Courts08 Apr 2013Dismissed
Hema Vs Vinod Kumar
Delhi High Court · (2013) 5 AD 667
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
High Courts08 Apr 2013
Commissioner of Income Tax Vs Shiv Kumar
Delhi High Court · (2013) 354 ITR 19 : (2013) 217 TAXMAN 73
Income Tax Act, 1961 — Section 40A(1), 40A(2), 40A(2)(b)(i)
High Courts08 Apr 2013Dismissed
Jitendra Singh Vs Jai Karan Singh and Others
Delhi High Court · (2013) 2 JCC 1199
High Courts08 Apr 2013
Gulshan @ Mahender Singh Vs State
Delhi High Court · (2013) 4 AD 390 : (2013) 200 DLT 91 : (2014) 1 DMC 593 : (2013) 2 JCC 1209 : (2013) 2 JCC 1202
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B
High Courts08 Apr 2013Dismissed
Ram Dass Vs State
Delhi High Court · (2013) 4 AD 429
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302, 323
High Courts08 Apr 2013Dismissed
Sadiq Hussain Vs Shrishti Fabrics
Delhi High Court · (2013) 1 BC 669 : (2013) 2 JCC 129
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Apr 2013
Mohd. Gulfam (Since Deceased) Thr LRs. and Others Vs Mohd. Khalil (Since Deceased) Thr LRs.
Delhi High Court · (2013) 4 AD 530
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts08 Apr 2013
H.T. Media Ltd and Others Vs State
Delhi High Court · (2013) CriLJ 2486 : (2013) 2 JCC 1211
Child Marriage Restraint Act, 1929 — Section 9Constitution of India, 1950 — Article 14, 19(1), 19(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156, 156(1), 202, 468
High Courts08 Apr 2013
Piyush Sharma Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 2 JCC 944
High Courts08 Apr 2013
Govt. of NCT of Delhi and Others Vs Mithilesh Swami
Delhi High Court · (2014) 3 SCT 581
Delhi School Education Act, 1973 — Section 2, 2(w)