High Courts22 Apr 2013Dismissed
Vinod Kumar Vs Parimal Rai and Others
Delhi High Court · (2013) 04 DEL CK 0306
Contempt of Courts Act, 1971 — Section 11, 12
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,075 of 6,805
High Courts22 Apr 2013Dismissed
Delhi Development Authority Vs Puran Lal
Delhi High Court · (2013) 04 DEL CK 0305
Constitution of India, 1950 — Article 226
High Courts22 Apr 2013Disposed Off
The Management of DTC Vs Om Prakash (Deceased) Represented by: Legal Heirs
Delhi High Court · (2013) 04 DEL CK 0292
High Courts22 Apr 2013
Lekh Ram Vs Land and Building Department and Others
Delhi High Court · (2013) 04 DEL CK 0282
High Courts22 Apr 2013
Commissioner of Central Excise Vs M/s. Sigma Corporation India Pvt. Ltd.
Delhi High Court · (2013) 293 ELT 649 : (2014) 43 GST 557 : (2013) 20 GSTR 435
Central Excises and Salt Act, 1944 — Section 35G(2)Customs Act, 1962 — Section 11, 2, 36
High Courts22 Apr 2013Dismissed
Vimlesh @ Kamlesh Vs State
Delhi High Court · (2013) 04 DEL CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts22 Apr 2013Dismissed
Sh. Chet Ram Gupta Vs Smt. Motia Devi Lamba
Delhi High Court · (2013) 04 DEL CK 0257
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Apr 2013Disposed Off
Vipin Malik Vs The Institute of Chartered Accountant of India
Delhi High Court · (2013) 2 ILR Delhi 1583
Constitution of India, 1950 — Article 21
High Courts22 Apr 2013Partly Allowed
United India Insurance Co. Ltd. Vs Prem Sagar and Others
Delhi High Court · (2013) 3 ACC 715 : (2013) 5 AD 17
Motor Vehicles Act, 1988 — Section 166
High Courts22 Apr 2013Dismissed
Ruchika Arora and Others Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0202
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)
High Courts22 Apr 2013
Sh. Chander Prakash Vs Reserve Bank of India and Others
Delhi High Court · (2013) 136 DRJ 610
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 73
High Courts22 Apr 2013Dismissed
Union of India and Others Vs Jagdish Prasad
Delhi High Court · (2013) 04 DEL CK 0185
Constitution of India, 1950 — Article 311(1)
High Courts22 Apr 2013Dismissed
All India Ex-Servicemen Bank Employee''s Federation (Regd.) Vs The Chairman, State Bank of India and Others
Delhi High Court · (2013) 04 DEL CK 0149
High Courts22 Apr 2013Dismissed
National Fertilizers Ltd. Vs Rajnigandha Enterprises Pvt. Ltd. and Others
Delhi High Court · (2013) 4 BC 332
High Courts22 Apr 2013Dismissed
Mr. Bhanu Dutt Vs D.D.A.
Delhi High Court · (2013) 04 DEL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Apr 2013
Motian Devi Lamba Vs Chet Ram Gupta and Others Sh. Chet Ram Gupta Vs Smt. Motia Devi Lamba
Delhi High Court · (2013) 6 AD 729 : (2013) 199 DLT 655
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Apr 2013Dismissed
Sh. J.P. Pandey and Others Vs M/s. Hindustan Prefab Ltd. and Others
Delhi High Court · (2013) 04 DEL CK 0123
High Courts22 Apr 2013
Sarvesh Security Services Pvt. Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2013) 04 DEL CK 0074
High Courts22 Apr 2013Dismissed
Pritam Ashok Sadaphule Vs Hima Chugh
Delhi High Court · (2013) 5 AD 390 : AIR 2013 Delhi 139 : (2013) 200 DLT 374 : (2013) 4 RCR(Civil) 615
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 41Hindu Marriage Act, 1955 — Section 13(1)(ia)