High Courts25 Apr 2013Dismissed
Madan Mohan Rao Vs United Bank of India and Others
Delhi High Court · (2013) 136 DRJ 705
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,073 of 6,805
High Courts25 Apr 2013Dismissed
Hamdard University Teacher''s Association and Another Vs Union of India and Others
Delhi High Court · (2013) 6 AD 379 : (2013) 199 DLT 618 : (2013) 136 DRJ 138
Societies Registration Act, 1860 — Section 12University Grants Commission Act, 1956 — Section 2, 3
High Courts25 Apr 2013Dismissed
Shri Gurcharan Lal Kumar Vs Srimati Satyawati and Others
Delhi High Court · (2013) 2 RCR(Rent) 120
High Courts25 Apr 2013Disposed Off
Neera Sharma Vs Delhi Development Authority
Delhi High Court · (2013) 04 DEL CK 0139
High Courts25 Apr 2013
Australia and New Zealand Banking Group Ltd. Vs Tulip Telecom Ltd. and Others
Delhi High Court · (2013) 3 ILR Delhi 1933
Companies Act, 1956 — Section 433(e), 434, 439, 454
High Courts25 Apr 2013Dismissed
Ajit Singh Vs State and Others
Delhi High Court · (2013) 04 DEL CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27, 151Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts25 Apr 2013
M/s. Saurabh Agrotech (P) Ltd. Vs M/s. Motive Agro Oils Pvt. Ltd. and Another
Delhi High Court · (2013) 04 DEL CK 0053
High Courts25 Apr 2013
Ramesh Patel @ Rahul Vs State
Delhi High Court · (2013) 5 AD 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts23 Apr 2013Dismissed
Dr. Rajesh Kumar Vs UOI and Others
Delhi High Court · (2013) 04 DEL CK 0463
High Courts23 Apr 2013
Commissioner of Income Tax-IV Vs M/s. Dhoomketu Builders and Development Pvt. Ltd.
Delhi High Court · (2013) 216 TAXMAN 76
Income Tax Act, 1961 — Section 10(2), 260A, 3, 57(iii)
High Courts23 Apr 2013
Ram Babu Vs State
Delhi High Court · (2013) 7 AD 714
Penal Code, 1860 (IPC) — Section 376, 506
High Courts23 Apr 2013Dismissed
Sharma Montessori Sch. and Oriental College Vs SOCY Vs. UOI and Others
Delhi High Court · (2013) 04 DEL CK 0413
Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7
High Courts23 Apr 2013Dismissed
Yash Pal Saini Vs Pushpa Saini and Others
Delhi High Court · (2013) 04 DEL CK 0410
High Courts23 Apr 2013Allowed
B.K. Gupta Vs Dhanraj Singh
Delhi High Court · (2013) 04 DEL CK 0332
Arbitration and Conciliation Act, 1996 — Section 11
High Courts23 Apr 2013
Delhi Chit Fund Association Vs Union of India and Another
Delhi High Court · (2013) 259 CTR 307 : (2013) 4 ILR Delhi 2542 : (2013) 30 STR 347 : (2013) 39 STT 955 : (2013) 62 VST 334
Constitution of India, 1950 — Article 366Finance Act, 1994 — Section 11, 65(105), 65B(33), 65B(44), 66B
High Courts23 Apr 2013Disposed Off
Narender Singh Vs State
Delhi High Court · (2013) 4 AD 853
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 354, 376
High Courts23 Apr 2013Disposed Off
Ramesh @ Ramu @ Dudh Nath Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 4 AD 623
Penal Code, 1860 (IPC) — Section 308, 34, 394, 411
High Courts23 Apr 2013Dismissed
HC(Ministerial) Kunwar Pal Singh Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0318
Constitution of India, 1950 — Article 14
High Courts23 Apr 2013
Rural Electrification Corporation Ltd. Vs Commissioner of Income Tax and Another (No. 1)
Delhi High Court · (2013) 260 CTR 126 : (2013) 4 ILR Delhi 3091 : (2013) 355 ITR 345
Income Tax Act, 1922 — Section 34(1), 34(3)Income Tax Act, 1961 — Section 147, 148, 149, 150, 150(1)