High Courts30 Apr 2013
Pace Developers and Promoters Pvt. Ltd. Vs Govt. of NCT and Others
Delhi High Court · (2013) 199 DLT 347 : (2013) 215 TAXMAN 554
Constitution of India, 1950 — Article 14, 19(1)(g), 226
COURT ARCHIVE
Delhi High Court judgments
1,36,102 judgments · page 4,069 of 6,806
High Courts30 Apr 2013Dismissed
Dr. A.W. Sohoni Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0125
High Courts29 Apr 2013Dismissed
Sardar Balvinder Singh and Another Vs P.N. Malhotra and Others
Delhi High Court · (2013) 04 DEL CK 0452
High Courts29 Apr 2013
Pawan Kumar Goel Vs Suresh Chander Gupta and Another
Delhi High Court · (2013) 5 AD 369 : (2013) 200 DLT 356 : (2013) 2 RCR(Rent) 142
High Courts29 Apr 2013Allowed
Managing Committee, Naval Public School Vs Neera Chopra and Another
Delhi High Court · (2013) 136 DRJ 601
Delhi School Education Act, 1973 — Section 8(4)
High Courts29 Apr 2013
Ragubhir Saran Charitable Trust Vs Standard Chartered Grindlays Bank and Another
Delhi High Court · (2013) 4 AD 656 : (2013) 136 DRJ 591 : (2013) 4 RCR(Civil) 934 : (2013) 2 RCR(Rent) 611
Foreign Exchange Regulation Act, 1973 — Section 29
High Courts29 Apr 2013Allowed
IFCI Limited Vs The General Secretary All India IFC Employes Asso.
Delhi High Court · (2013) 7 AD 28 : (2013) 201 DLT 340 : (2013) LabIC 2450
Industrial Disputes Act, 1947 — Section 19, 2(p), 4, 9(A), 9A
High Courts29 Apr 2013Dismissed
Union of India and Another Vs Central Govt. Sag and Others
Delhi High Court · (2013) 200 DLT 165 : (2013) 4 SCT 58
High Courts29 Apr 2013
K.L. Sachdeva Vs M.C.D.
Delhi High Court · (2013) 5 AD 21 : (2013) 136 DRJ 157
High Courts29 Apr 2013
Nirlon Ltd. Vs M/s. Union Bank of India and Others
Delhi High Court · (2013) 4 AD 517 : (2013) 136 DRJ 188
High Courts29 Apr 2013Dismissed
Ramesh Kumar Vs Commissioner of Police and Others
Delhi High Court · (2013) 04 DEL CK 0367
Constitution of India, 1950 — Article 14, 19, 21Penal Code, 1860 (IPC) — Section 34, 420, 427, 448, 468
High Courts29 Apr 2013Dismissed
Heinz India Pvt. Ltd. Vs M/s. Shrejee Remedies
Delhi High Court · (2013) 55 PTC 542
High Courts29 Apr 2013Disposed Off
Suresh Vs The State (NCT of Delhi)
Delhi High Court · (2013) 04 DEL CK 0299
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 392, 397, 452
High Courts29 Apr 2013Disposed Off
Ram Prakash Vs The Secretary and Others
Delhi High Court · (2013) 04 DEL CK 0294
Penal Code, 1860 (IPC) — Section 380
High Courts29 Apr 2013Allowed
Delhi Jal Board Vs Bhagwati Prasad
Delhi High Court · (2013) 04 DEL CK 0293
High Courts29 Apr 2013Disposed Off
Sanjay Chauhan and Others Vs MCD and Others
Delhi High Court · (2013) 04 DEL CK 0291
Administrative Tribunals Act, 1985 — Section 22(3)(f)Constitution of India, 1950 — Article 14
High Courts29 Apr 2013
Sharda Devi Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0287
High Courts29 Apr 2013Disposed Off
Umed Singh Vs Land and Building Department and Others
Delhi High Court · (2013) 04 DEL CK 0281