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Delhi High Court judgments

1,36,104 judgments · page 4,067 of 6,806

High Courts01 May 2013Dismissed

Nanak Chand Vs State

Delhi High Court · (2013) 4 AD 649 : (2014) 1 ALD(Cri) 28 : (2013) CriLJ 2962 : (2013) 2 Crimes 560

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 11, 12, 13, 13(1)(d), 14
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High Courts01 May 2013Dismissed

Shabnam @ Mukri @ Abdul Qayum Vs State

Delhi High Court · (2013) 05 DEL CK 0072

Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 216, 220, 220(1), 300, 313Penal Code, 1860 (IPC) — Section 146, 147, 148, 149, 302
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High Courts01 May 2013

Sanjay @ Panji Vs State

Delhi High Court · (2013) 5 AD 74

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 34
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High Courts01 May 2013

Raghubir Singh Vs State of Delhi

Delhi High Court · (2013) CriLJ 3032

Criminal Procedure Code, 1973 (CrPC) — Section 292, 313Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 489, 489B, 489C
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