High Courts08 May 2013
Ali Zakariya Vs DDA
Delhi High Court · (2013) 05 DEL CK 0127
Delhi Municipal Corporation Act, 1957 — Section 124, 126
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,062 of 6,806
High Courts08 May 2013
Ranjit Kumar Vs The Management of M/s. Datamation Consultants and Another
Delhi High Court · (2013) 6 AD 760 : (2013) 201 DLT 290 : (2013) 4 LLN 232 : (2014) 2 SLJ 363
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(10), 17, 33C(1)
High Courts08 May 2013Dismissed
Ashish @ Danger Vs State Nazim Vs The State of NCT of Delhi
Delhi High Court · (2013) 05 DEL CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts08 May 2013Dismissed
Anwar @ Addha Vs State
Delhi High Court · (2013) 5 AD 104
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 82, 83Evidence Act, 1872 — Section 27, 8, 9Penal Code, 1860 (IPC) — Section 302, 307, 34, 398, 452
High Courts08 May 2013
M/s. Bajaj Overseas Impex Vs The Special Commissioner-I and Another M/s. Aarco Electroniks (Delhi) Vs The Addl. Commissioner VAT and Another
Delhi High Court · (2013) 8 AD 594 : (2013) 201 DLT 271 : (2013) 198 ECR 135 : (2013) 62 VST 397
Delhi Value Added Tax Act, 2004 — Section 106(4), 11(1), 31, 32, 33
High Courts08 May 2013
C.B. Rai Vs C.B.I.
Delhi High Court · (2013) 2 JCC 1241
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374, 428Penal Code, 1860 (IPC) — Section 71
High Courts08 May 2013Allowed
Embassy of United States of America In India Vs M/S. Green Line Promoters Pvt. Ltd.
Delhi High Court · (2013) 05 DEL CK 0028
Arbitration and Conciliation Act, 1996 — Section 34, 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 226
High Courts08 May 2013
Jaffar @ Raju Vs State
Delhi High Court · (2013) 2 JCC 1175
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 165, 166, 166(3)Evidence Act, 1872 — Section 114, 25, 25, 26, 26
High Courts07 May 2013Dismissed
Ravi Luthra Vs Rekha
Delhi High Court · (2013) 2 DMC 772
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 41 Rule 27Hindu Marriage Act, 1955 — Section 12(1)(a), 28
High Courts07 May 2013
Press Trust of India Ltd. Vs Neeraj Bhushan
Delhi High Court · (2013) 3 LLN 592
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4A), 2(q), 22
High Courts07 May 2013Dismissed
Ms. Bhawari Devi Vs Delhi Development Authority
Delhi High Court · (2013) 05 DEL CK 0491
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6(1)
High Courts07 May 2013Dismissed
Suman Abbi Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0475
High Courts07 May 2013
Commissioner of Income Tax-III Vs M/s. Suren International Pvt. Ltd.
Delhi High Court · (2013) 7 AD 325 : (2013) 3 ILR Delhi 2321 : (2013) 357 ITR 24
Income Tax Act, 1961 — Section 131, 139, 143(1), 147, 148
High Courts07 May 2013Dismissed
Balbir Singh Vs State
Delhi High Court · (2013) 2 JCC 1267
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts07 May 2013
Munnu Khan Vs State
Delhi High Court · (2013) 4 AD 893 : (2014) 1 JCC 25
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50Penal Code, 1860 (IPC) — Section 304B
High Courts07 May 2013Dismissed
Union of India and Others Vs Shri Kishan and Another
Delhi High Court · (2013) 05 DEL CK 0447
High Courts07 May 2013Dismissed
Vijay Dixit, Senior Builder and Another Vs D.D.A. and Another
Delhi High Court · (2013) 05 DEL CK 0415
High Courts07 May 2013Allowed
Mohan Lal and Others Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (2013) 136 DRJ 381 : (2013) 4 LLN 585
Delhi Municipal Corporation Act, 1957 — Section 98Industrial Disputes Act, 1947 — Section 25F, 9A
High Courts07 May 2013Dismissed
Sh. Nand Ram Bagri Vs Sh. Jai Kishan and Others
Delhi High Court · (2013) 7 AD 83 : (2013) 200 DLT 402
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 324Penal Code, 1860 (IPC) — Section 136, 147, 148, 149, 186
High Courts07 May 2013Disposed Off
Sukhbir Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 05 DEL CK 0315