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Delhi High Court judgments

1,36,105 judgments · page 4,060 of 6,806

High Courts09 May 2013Dismissed

Wasim Vs State

Delhi High Court · (2013) 05 DEL CK 0539

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 9
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High Courts09 May 2013Dismissed

Ramesh Vs State (NCT) of Delhi

Delhi High Court · (2013) 5 AD 85 : (2013) 4 ILR Delhi 2597

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
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High Courts09 May 2013Disposed Off

Sanjay Gupta and Another Vs State

Delhi High Court · (2013) 05 DEL CK 0339

Criminal Procedure Code, 1973 (CrPC) — Section 209, 230, 319, 482Penal Code, 1860 (IPC) — Section 324, 34, 341, 506
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High Courts09 May 2013Dismissed

Kanal Gupta Vs D.D.A. and Others

Delhi High Court · (2013) 136 DRJ 65

Powers of Attorney Act, 1882 — Section 1A, 2Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 53A, 54
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