High Courts13 May 2013
ICICI Lombard General Insurance Co. Ltd. Vs Deepa Soni and Others
Delhi High Court · (2013) 05 DEL CK 0538
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,058 of 6,806
High Courts13 May 2013Dismissed
Sanjeev Bhatiani Vs Chief Executive Officer and Another
Delhi High Court · (2013) 05 DEL CK 0506
Cantonments Act, 2006 — Section 248, 340
High Courts13 May 2013Dismissed
Sh. Rajender Kumar Vs M/s. BSES Yamuna Power Ltd. and Another
Delhi High Court · (2013) 05 DEL CK 0474
High Courts13 May 2013Dismissed
UOI Vs Jagdish Singh and Others
Delhi High Court · (2013) 05 DEL CK 0323
High Courts13 May 2013Disposed Off
Super Cassettes Industries Vs M/s. Rachana Television Pvt. Ltd.
Delhi High Court · (2013) 6 AD 401 : (2013) 201 DLT 329 : (2013) 55 PTC 122
Copyright Act, 1957 — Section 14(a)(iii), 14(d)(iii), 14(e)(iii), 14a(iv), 51
High Courts13 May 2013Disposed Off
Kanwal Singh and Others Vs GNCT and Another
Delhi High Court · (2013) 05 DEL CK 0287
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 42
High Courts13 May 2013Disposed Off
M/s. Ajab Singh and Co. Vs Delhi development Authority
Delhi High Court · (2013) 8 AD 49
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts13 May 2013
Lancer Convent Sr. Sec. School Vs The Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 7 AD 306 : (2014) 1 SCT 835 : (2014) 2 SLJ 387
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 226
High Courts13 May 2013
Shri Radharanjan Pattanaik and Others Vs Union of India and Others
Delhi High Court · (2014) 1 SCT 823
Constitution of India, 1950 — Article 14
High Courts13 May 2013
Monnalisa S.p.A. Vs Ashwani Kumar Chawla and Another
Delhi High Court · (2013) 05 DEL CK 0110
Arbitration and Conciliation Act, 1996 — Section 17, 9Trade Marks Act, 1999 — Section 103
High Courts13 May 2013
Reckitt Benckiser (India) Ltd. Vs Hindustan Unilever Ltd.
Delhi High Court · (2013) 200 DLT 563 : (2013) 55 PTC 126
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19(1)(a)
High Courts13 May 2013
Delhi Subordinate Services Selection Board and Another Vs Uma Shankar Sharma
Delhi High Court · (2014) 2 SCT 820
High Courts13 May 2013
IFCI Factors Ltd. Vs Koutons Retail India Ltd.
Delhi High Court · (2013) 5 AD 249 : (2013) 179 CompCas 235 : (2013) 200 DLT 735
Companies Act, 1956 — Section 433, 433(1)(a), 433(3), 433(e), 433(e)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 May 2013
Maruti Suzuki India Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2013) 203 DLT 411 : (2013) 356 ITR 209
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148
High Courts13 May 2013
Murli Projects Pvt. Ltd. Vs Shree Naurang Godavari Entertainment Ltd. and Others
Delhi High Court · (2013) 6 AD 658 : (2013) 201 DLT 153
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts10 May 2013Dismissed
Prem Raj Vs Land and Building Department and Others
Delhi High Court · (2013) 05 DEL CK 0566
Land Acquisition Act, 1894 — Section 4
High Courts10 May 2013
Tek Chand Narula and Others Vs UCO Bank and Another
Delhi High Court · (2013) 05 DEL CK 0548
High Courts10 May 2013Dismissed
State (Govt. of NCT of Delhi) Vs Krishan Kumar Rao and Others
Delhi High Court · (2013) 05 DEL CK 0505
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 342, 366, 376(2)(g)
High Courts10 May 2013
Directorate of Revenue Intelligence Vs Corporate AIR Craft Funding Company LLC and Others
Delhi High Court · (2013) 05 DEL CK 0504
Customs Act, 1962 — Section 110, 111